High Courts18 Nov 2015Dismissed
Rai Mohan Chakma Vs State of Arunachal Pradesh
Gauhati High Court · (2017) 1 GauLR 697
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2015
794 judgments · page 2 of 40
High Courts17 Nov 2015Allowed
New India Assurance Co. Ltd. Vs Sabiran Khatun and Others
Gauhati High Court · (2015) 11 GAU CK 0023
Employees Compensation Act, 1923 - Section 30Essential Commodities Act, 1955 - Section 4(1)(a)
High Courts17 Nov 2015
Hafijur Rahman Vs The State of Assam
Gauhati High Court · (2015) 11 GAU CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 420, 489(B)
High Courts16 Nov 2015Dismissed
M/s Oriental Insurance Co. Ltd. Vs Sri Prafulla Konwar
Gauhati High Court · (2016) 6 GauLJ 725 : (2017) 1 GauLR 97
Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 4(1)(c)(ii)
High Courts16 Nov 2015Dismissed
Oriental Insurance Co. Ltd. Vs Prafulla Konwar and Others
Gauhati High Court · (2015) 11 GAU CK 0012
Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 10, 2(1)(g), 2(i)(g), 4(1)(c)(ii), 4-(1)(c)(ii)
High Courts13 Nov 2015Dismissed
Indian National Trade Union Congress and Others Vs Hiranya Bora
Gauhati High Court · (2015) 11 GAU CK 0005
Arbitration and Conciliation Act, 1996 - Section 8, 8(1)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151, 9Constitution of India, 1950 - Article 227
High Courts13 Nov 2015Dismissed
United India Insurance Co. Ltd. Vs Baban Nath and Others
Gauhati High Court · (2015) 11 GAU CK 0004
Motor Vehicles Act, 1988 - Section 147Workmens Compensation Act, 1923 - Section 4(i)(c)(ii)
High Courts12 Nov 2015Partly Allowed
The Oriental Insurance Co. Ltd. Vs Sahadat Khan and Others
Gauhati High Court · (2015) 11 GAU CK 0024
Workmens Compensation Act, 1923 - Section 4, 4(1)(a), 4(1)(c), 4(a), 4(A)(3)
High Courts12 Nov 2015Allowed
New India Assurance Co. Ltd. Vs Bijit Das and Others
Gauhati High Court · (2015) 11 GAU CK 0013
Workmens Compensation Act, 1923 - Section 30, 4(i)(c)(ii)
High Courts07 Nov 2015Allowed
Abdul Aziz and Others Vs Salema Bewa
Gauhati High Court · (2016) 1 GLT 465
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 3, Order 9 Rule 3, 151Limitation Act, 1963 - Section 5
High Courts06 Nov 2015Dismissed
Abdul Jalil Vs Abdur Rahman and Others
Gauhati High Court · (2016) 1 GLT 523
High Courts05 Nov 2015Disposed Off
Kamal Dutta Vs The Union of India and Others
Gauhati High Court · (2016) 1 GLT 483
Constitution of India, 1950 - Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Penal Code, 1860 (IPC) - Section 120(B), 34, 406, 409, 420
High Courts05 Nov 2015Disposed Off
Mintu Kumar Paul and Others Vs Nakul Chandra Paul and Others
Gauhati High Court · (2016) 1 GLT 455
Benami Transactions (Prohibition) Act, 1988 - Section 3, 4(2), 4(3)Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 107Specific Relief Act, 1963 - Section 34
High Courts05 Nov 2015Dismissed
Sekhar Rudra Vs Union of India and Others
Gauhati High Court · (2016) 148 FLR 281 : (2015) 4 LLJ 670 : (2016) LLR 45
Industrial Disputes Act, 1947 - Section 10, 19, 19(2)
High Courts03 Nov 2015Dismissed
Hakim Ali Sikdar Vs State of Assam
Gauhati High Court · (2016) 2 GauLJ 563 : (2016) 1 GLD 428
Foreigners Act, 1946 - Section 9
High Courts03 Nov 2015
Bijit Baruah and Others Vs Indian Council of Child Welfare and Others
Gauhati High Court · (2016) AIR (Guw) 1 : (2015) 5 GLT 397
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2Constitution of India, 1950 - Article 12, 133, 226Limitation Act, 1963 - Section 14
High Courts02 Nov 2015Dismissed
Asgar Ali and Others Vs Goumar Ali and Others
Gauhati High Court · (2016) 1 GLT 438
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts02 Nov 2015Allowed
Nabin Ch. Hatimurai Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 182
Constitution of India, 1950 - Article 14, 194, 208
High Courts02 Nov 2015Allowed
Assam Roofing Limited Vs Munchi Rai and Others
Gauhati High Court · (2016) 148 FLR 476 : (2015) 5 GLT 492 : (2016) LabIC 253 : (2015) 4 LLJ 641 : (2016) LLR 47
Industrial Disputes Act, 1947 - Section 10(1)(c), 17B