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Gauhati High Court judgments, 1975

56 judgments · page 2 of 3

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High Courts16 Jul 1975

F.C. Agarwal Vs Commissioner of Income Tax

Gauhati High Court · (1976) 102 ITR 408

Income Tax Act, 1961 — Section 119, 119(1), 119(2), 139(5), 271(1)
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High Courts14 Jul 1975

Meso Jamir Vs Okotso Village

Gauhati High Court · AIR 1976 Guw 19

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 41 Rule 27
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High Courts07 Jul 1975

Addl. Commissioner of Income Tax Vs Dasu Ram Mirzamal

Gauhati High Court · (1975) 07 GAU CK 0004

Income Tax Act, 1961 — Section 271(1)
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High Courts07 Jul 1975

Commissioner of Income Tax Vs Tezpur Roller and Flour Mills

Gauhati High Court · (1976) 103 ITR 259

Income Tax Act, 1961 — Section 256(2), 271(1)
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High Courts30 Jun 1975Allowed

Quazi Toufiqur Rahman Vs Mst. Nurbanu Bibi

Gauhati High Court · AIR 1976 Guw 39

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
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High Courts25 Jun 1975

Commissioner of Income Tax Vs India Carbon (P.) Ltd.

Gauhati High Court · (1977) 106 ITR 107

Income Tax Act, 1961 — Section 40
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High Courts25 Jun 1975Dismissed

Union of India and another Vs Monoranjan Banik

Gauhati High Court · AIR 1976 Guw 1

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts24 Jun 1975

India Carbon Ltd. Vs Commissioner of Income Tax

Gauhati High Court · (1976) 102 ITR 797

Companies Act, 1956 — Section 69, 73Income Tax Act, 1961 — Section 10(3)
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High Courts20 Jun 1975Allowed

Haraballay Sarma and others Vs Mohodar Sharma

Gauhati High Court · AIR 1975 Guw 76

Limitation Act, 1963 — Section 27
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High Courts13 Jun 1975Allowed

Rajballav Paul and others Vs Smt. Kamalarani Dhar and others

Gauhati High Court · AIR 1976 Guw 14

Civil Procedure Code, 1908 (CPC) — Section 35(a)Transfer of Property Act, 1882 — Section 109
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High Courts11 Jun 1975Dismissed

Praneswar Das and others Vs Abharsharam Boj and others

Gauhati High Court · AIR 1976 Guw 24

Assam Town And Country Planning Act, 1959 — Section 60Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(b)Transfer of Property Act, 1882 — Section 41
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High Courts03 Jun 1975Allowed

Kshitish Chandra Mitra Vs Dewan Sheikh and others

Gauhati High Court · AIR 1976 Guw 41

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts02 Jun 1975

Sankha Sahu and Others Vs Bura Takbi and Others

Gauhati High Court · (1976) CriLJ 1447

Criminal Procedure Code, 1973 (CrPC) — Section 145, 439
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High Courts26 May 1975Dismissed

Junaram Bora Vs Saruchoali Kuchuni and others

Gauhati High Court · AIR 1976 Guw 3

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 1(2), Order 17 Rule 2, Order 17 Rule 3
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High Courts23 May 1975Dismissed

Karuna Kanta Karikar Vs The State of Assam and others

Gauhati High Court · AIR 1976 Guw 33

Assam Co-operative Societies Act, 1949 — Section 23, 24, 25, 63(1), 80Constitution of India, 1950 — Article 226
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High Courts19 May 1975

Mahabir Prasad Kishanlal and Co. Vs Commissioner of Income Tax

Gauhati High Court · (1976) 102 ITR 466

Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 186(1)Income Tax Rules, 1922 — Rule 6B
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High Courts15 May 1975

Pranavi Ram Baruva (No. 2) Vs Assistant Controller of Estate Duty

Gauhati High Court · (1976) 102 ITR 580

Estate Duty Act, 1953 — Section 73(1)Estate Duty Rules, 1953 — Rule 26(5)
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High Courts15 May 1975

Pranavi Ram Baruva (No. 1) Vs Assistant Controller of Estate Duty and Another

Gauhati High Court · (1976) 102 ITR 568

Estate Duty Act, 1953 — Section 61
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High Courts14 May 1975

Phulchand Ratanlal Vs Commissioner of Income Tax

Gauhati High Court · (1976) 103 ITR 174

Income Tax Act, 1961 — Section 171(1)
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High Courts07 May 1975

Steelsworth (P.) Ltd. Vs Commissioner of Income Tax

Gauhati High Court · (1976) 103 ITR 20

Income Tax Act, 1961 — Section 154, 33, 34(3)
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