High Courts03 Feb 2009
Bharadwaj Mrinal Choudhury Vs Sanjib Sobhapandit and Others
Gauhati High Court · (2009) 5 GLR 651 : (2009) 1 GLT 788
Constitution of India, 1950 — Article 143(1)
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 41 of 44
High Courts03 Feb 2009Allowed
Uma Minda (Mittal) Vs Sushil Mittal
Gauhati High Court · (2009) 4 GLR 486 : (2009) 3 GLT 197
Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 13(1), 13(3)Penal Code, 1860 (IPC) — Section 498(A)
High Courts03 Feb 2009
Bogidhola Tea and Trading Company (P) Ltd. and Others Vs Kothari Plantations and Industries Ltd. and Others
Gauhati High Court · (2009) 2 GLT 905
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2, Order 41 Rule 3A, Order 5 Rule 17Constitution of India, 1950 — Article 215Criminal Procedure Code, 1973 (CrPC) — Section 193
High Courts02 Feb 2009Dismissed
Lisepi Sangtam and Others Vs State of Nagaland and Others
Gauhati High Court · (2009) 4 GLR 620 : (2009) 3 GLT 204
High Courts02 Feb 2009
Assam State Text Book Corporation Employees'' Union Vs State of Assam and Ors.
Gauhati High Court · (2012) 2 GLR 403
Constitution of India, 1950 — Article 226, 226
High Courts30 Jan 2009Allowed
Sheo Balak Singh Vs Harcharanjit Singh and Others
Gauhati High Court · (2009) 3 GLT 805
Constitution of India, 1950 — Article 14, 16, 215, 226Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 3
High Courts30 Jan 2009
Oil and Natural Gas Corporation Ltd. and Another Vs Government of Assam and Others
Gauhati High Court · AIR 2009 Guw 77 : (2009) 6 GLR 374 : (2009) 2 GLT 739
High Courts30 Jan 2009Allowed
Shri Amaresh Narayan Chowdhury Vs United Bank of India and Others
Gauhati High Court · (2009) 1 GLD 442 : (2009) 2 GLT 1
High Courts29 Jan 2009Dismissed
Pi Rokimi Vs State of Mizoram and Others
Gauhati High Court · (2009) 5 GLR 763 : (2009) 4 GLT 162
Electricity Rules, 1956 — Rule 77
High Courts29 Jan 2009Allowed
Kh. Tomchou Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 3 GLR 119 : (2009) 2 GLT 731
Constitution of India, 1950 — Article 309, 320Government of Manipur (Superintendent) Recruitment Rules, 1981 — Rule 7
High Courts29 Jan 2009Dismissed
Lalhmingthangi Sailo Vs State of Mizoram and Others
Gauhati High Court · (2010) 1 GLR 711 : (2009) 3 GLT 202
High Courts29 Jan 2009Allowed
Shri Niranjan Mali @ Shri Niren Das and Others Vs State of Assam
Gauhati High Court · (2009) 1 GLD 537 : (2009) 2 GLT 434
Penal Code, 1860 (IPC) — Section 302, 304, 324, 325, 34
High Courts28 Jan 2009
Md. Abrar Vs Meghalaya Board of Wakf and Another
Gauhati High Court · (2009) 6 GLR 442 : (2009) 2 GLT 744
Succession Act, 1925 — Section 25
High Courts28 Jan 2009Allowed
Ka Boilin Syngkon Vs Ka Rant Shallam and Others
Gauhati High Court · (2009) 6 GLR 61 : (2009) 2 GLT 830
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 9
High Courts28 Jan 2009Dismissed
Md. Rongai @ Hasmat Ali Vs State of Assam
Gauhati High Court · (2010) 1 GLR 219 : (2009) 2 GLT 450
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 498A
High Courts27 Jan 2009Allowed
Aditya Sarkar and Others Vs State of Assam
Gauhati High Court · (2009) 1 GLD 559
Penal Code, 1860 (IPC) — Section 149, 302, 304, 427
High Courts23 Jan 2009Dismissed
Parul Das Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 518 : (2009) 2 GLT 74
Foreigners Act, 1946 — Section 9
High Courts23 Jan 2009Dismissed
Mukshed Ali @ Makshed Ali Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 82 : (2009) 1 GLT 812
Constitution of India, 1950 — Article 19, 226
High Courts23 Jan 2009Allowed
Bhabel Chandra Sarkar Vs State of Assam
Gauhati High Court · (2009) 1 GLD 301
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 302, 323
High Courts22 Jan 2009Dismissed
Gitanjali S. Bhattacharyya Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 4 GLR 739 : (2009) 4 GLT 420
Constitution of India, 1950 — Article 226, 311