High Courts22 Jan 2009Dismissed
Smti Gitanjali S. Bhattacharyya Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 317
Constitution of India, 1950 — Article 226, 311
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 42 of 44
High Courts22 Jan 2009Dismissed
Mahananda Gogoi Vs State of Assam and Others
Gauhati High Court · AIR 2009 Guw 81 : (2009) 3 GLT 144
High Courts22 Jan 2009Dismissed
Md. Lutfur Rahman Vs State of Assam and Another
Gauhati High Court · (2009) 1 GLD 441
Criminal Procedure Code, 1973 (CrPC) — Section 482, 498Penal Code, 1860 (IPC) — Section 498A
High Courts22 Jan 2009Allowed
The State of Manipur and Another Vs Shri Thokchom Jadumani Singh
Gauhati High Court · (2009) CriLJ 3299 : (2009) 4 GLR 893 : (2009) 2 GLT 661
Constitution of India, 1950 — Article 141, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 438, 439, 482Penal Code, 1860 (IPC) — Section 121, 121A
High Courts21 Jan 2009
Runu Devi Vs State of Assam
Gauhati High Court · (2010) 1 Crimes 102 : (2009) 5 GLR 495 : (2009) 2 GLT 679
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1), 195(4), 340Penal Code, 1860 (IPC) — Section 171, 172, 173, 174, 175
High Courts21 Jan 2009Dismissed
Sri Kishor Singh Rajput Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 505
High Courts21 Jan 2009Dismissed
Sri Mohini Mohan Doley and Another Vs Gauhati University and Others
Gauhati High Court · (2009) 1 GLD 292
High Courts21 Jan 2009Dismissed
Biswa Chandra Debbarma and Another Vs State of Tripura and Others
Gauhati High Court · AIR 2009 Guw 50 : (2010) 3 GLR 254 : (2009) 3 GLT 104
High Courts21 Jan 2009Allowed
Sarjan Boro Vs State of Assam
Gauhati High Court · (2009) 4 GLR 438 : (2009) 3 GLT 899
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(4), 313Penal Code, 1860 (IPC) — Section 164, 302, 304
High Courts21 Jan 2009Dismissed
Gangadhar Kalita Vs State of Assam and Another
Gauhati High Court · (2009) 5 GLR 477 : (2010) 3 GLT 589
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482, 561AGauhati Municipal Corporation Act, 1971 — Section 417A
High Courts20 Jan 2009
Mohim Bora and Others Vs Government of Assam and Others
Gauhati High Court · (2009) 4 GLR 549 : (2009) 3 GLT 255
High Courts20 Jan 2009Dismissed
Raju Saha and Others Vs On the death of Sambhunath his Legal heirs, Smt. S. Dev Nath and Others
Gauhati High Court · (2009) 5 GLR 100 : (2009) 2 GLT 721
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 54, 8
High Courts20 Jan 2009Allowed
Shri Santosh Kumar Paharia and Others Vs Smti Meghali Roy and Others
Gauhati High Court · (2009) 1 GLD 340 : (2009) 2 GLT 510
High Courts20 Jan 2009Allowed
Sri Mohim Bora and Others Vs Government of Assam and Others
Gauhati High Court · (2009) 1 GLD 329
High Courts20 Jan 2009Dismissed
Kamrup Developers Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 287
Constitution of India, 1950 — Article 226Gauhati Metropolitan Development Authority Act, 1985 — Section 107, 24, 25, 30, 86Gauhati Metropolitan Development Authority Rules — Rule 18
High Courts20 Jan 2009Allowed
Shri Bharat Baruah Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 294
Prevention of Corruption Act, 1988 — Section 7
High Courts20 Jan 2009Allowed
Sri Ghanshyam Deka Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 285
Assam Secondary Education (Provincialisation) Act, 1977 — Section 4(3)
High Courts20 Jan 2009
Vipul Kumar Solanki Vs Gauhati University and Others
Gauhati High Court · (2010) 5 GLR 304
High Courts20 Jan 2009
Bharat Baruah Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 636
Prevention of Corruption Act, 1988 — Section 7
High Courts18 Jan 2009Allowed
Lalmuanpuii Vs State of Mizoram and Others
Gauhati High Court · (2009) 6 GLR 602 : (2009) 5 GLT 567