COURT ARCHIVE

Gauhati High Court judgments, 2009

871 judgments · page 44 of 44

High Courts07 Jan 2009Dismissed

Nandeibam Graceson Meitei Vs State of Manipur and Others

Gauhati High Court · (2009) 4 GLR 380 : (2009) 2 GLT 266

General Clauses Act, 1897 — Section 3(42)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 10, 12, 14, 2National Security Act, 1980 — Section 3

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High Courts07 Jan 2009Dismissed

Motrangthem Nabachandra Singh and Others Vs State of Manipur and Others

Gauhati High Court · (2009) 4 GLR 460 : (2009) 2 GLT 820

Constitution of India, 1950 — Article 14, 19(1), 31, 311, 45

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High Courts07 Jan 2009Dismissed

State Bank of India and Others Vs P. Zadenga

Gauhati High Court · (2009) 3 GLR 505 : (2009) 3 GLT 222 : (2009) 4 LLJ 883

General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 18, 2

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High Courts07 Jan 2009

Prem Orang Vs State of Assam

Gauhati High Court · (2009) 2 GLT 530

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts06 Jan 2009Allowed

Md. Abur Ali and Others Vs State of Assam

Gauhati High Court · (2010) 1 GLR 370

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1), 162(1)Penal Code, 1860 (IPC) — Section 302, 34

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High Courts05 Jan 2009Dismissed

Shri Harekrasna Das Vs Shri Gadadhar Choudhury and Others

Gauhati High Court · (2009) 1 GLD 452

Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 24(2)

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High Courts05 Jan 2009Dismissed

Aftab Hussain @ Bhaiti Vs State of Assam

Gauhati High Court · (2009) 1 GLD 132 : (2009) 2 GLT 175

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts05 Jan 2009Dismissed

Techi Teli Vs State of Arunachal Pradesh Ors.

Gauhati High Court · (2009) 3 GLR 310 : (2010) 3 GLT 528

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 307, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 376, 454, 457, 506, 511

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High Courts05 Jan 2009

P. Chandra Mouli and Another Vs Union of India (UOI) and Others

Gauhati High Court · (2009) 2 GLT 808

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)Central Civil Services (Pension) Rules, 1972 — Rule 23

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High Courts01 Jan 2009

Mrinal Kanti Dutta Biswas & Ors. Vs State of Assam & Ors.

Gauhati High Court · (2009) 2 GLT 615

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High Courts01 Jan 2009

Haripada Kar Vs Superintendent of Taxes, Tinsukia & Others

Gauhati High Court · (1981) 1 GLR 100

Assam Passengers and Goods Taxation Act, 1962 — Section 2(7), 2(7)

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