High Courts17 Feb 2009
State Bank of India and Others Vs Rehan Ahmed Laskar
Gauhati High Court · (2009) 2 GLT 504 : (2009) 3 LLJ 596
COURT ARCHIVE
Gauhati High Court judgments, 2009
871 judgments · page 39 of 44
High Courts17 Feb 2009
Ratiram Das Vs State of Assam and Others
Gauhati High Court · (2009) 4 GLR 780
Unlawful Activities (Prevention) Act, 1967 — Section 10, 13
High Courts16 Feb 2009
Nanotech (P.) Ltd. Vs Assam State Electricity Board and Others
Gauhati High Court · (2009) 5 GLR 370 : (2009) 2 GLT 212
Assam Electricity Regulatory Commission (Distribution Code) Regulations, 2004 — Regulation 4.2, 4.22Constitution of India, 1950 — Article 136, 14, 226Contract Act, 1872 — Section 13, 14, 19, 2, 20
High Courts13 Feb 2009Dismissed
Shekhar Ranjan Gupta Vs State Bank of India and Others
Gauhati High Court · (2009) 5 GLR 614 : (2009) 4 GLT 388
Penal Code, 1860 (IPC) — Section 408, 420, 470State Bank of India (Officers Service) Rules, 1992 — Rule 50(3), 50(4), 67
High Courts13 Feb 2009Dismissed
State of Tripura Vs Pramil Datta
Gauhati High Court · (2009) 4 GLT 138
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts13 Feb 2009Allowed
Dakhin Salmara Matsyajibi Fishery Co-operative Society Ltd., Hatsingimari, South Salmara, Sub Division, and Another Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLD 103 : (2009) 2 GLT 484
Assam Co-operative Societies Act, 1949 — Section 11, 11(1), 11(2), 11(4), 13Assam Co-operative Societies Rules, 1953 — Rule 6Assam Fisheries Rules, 1953 — Rule 12
High Courts12 Feb 2009Allowed
Shakti Das @ Supti Purkayastha Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 5 GLR 510
Citizenship Act, 1955 — Section 3
High Courts12 Feb 2009Allowed
Jyotsna Rani Das Vs State of Tripura and Others
Gauhati High Court · (2009) 2 GLT 513 : (2009) 5 SLR 145
Constitution of India, 1950 — Article 14, 226, 227, 39
High Courts12 Feb 2009
Hindustan Paper Corporation Ltd. (Officers and Supervisors Association) and Another Vs Hindustan Paper Corporation Ltd. and Others
Gauhati High Court · (2009) 5 GLR 584 : (2011) 1 GLT 374
High Courts12 Feb 2009Allowed
Ram Pan Tanti Vs State of Assam
Gauhati High Court · (2009) 1 GLD 557
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts12 Feb 2009Dismissed
Kishor Singh Rajput Vs State of Assam and Others
Gauhati High Court · (2009) 5 GLR 364 : (2009) 4 GLT 415
High Courts12 Feb 2009
Dilip Dutta Vs Director, National Institute of Technology
Gauhati High Court · (2009) 5 GLR 557 : (2009) 2 GLT 793
High Courts12 Feb 2009Allowed
Smt. Pinky Paul Das Vs Dr. Sumit Kumar Das
Gauhati High Court · (2009) 1 GLD 630 : (2009) 3 GLT 733
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 19Penal Code, 1860 (IPC) — Section 143, 323, 380, 427, 448
High Courts12 Feb 2009Allowed
Dipak Deb Barma Vs State of Tripura
Gauhati High Court · (2010) 1 GLT 84
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 290, 302
High Courts12 Feb 2009Dismissed
Champa Basfor and Another Vs State of Assam and Others
Gauhati High Court · (2009) 2 GLT 811
Constitution of India, 1950 — Article 226
High Courts12 Feb 2009Allowed
State of Assam Vs Muhammad Abdul Jalil and Others
Gauhati High Court · (2009) 5 GLT 547
Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 210
High Courts12 Feb 2009Dismissed
Girindharilal Sarma and Another Vs Safia Ahmed and Another
Gauhati High Court · (2009) 3 GLT 529
Civil Procedure Code, 1908 (CPC) — Section 115, 96Constitution of India, 1950 — Article 227
High Courts11 Feb 2009Dismissed
Sri. Ram Naresh Choudhury Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLD 487
High Courts11 Feb 2009Allowed
Sri Tami Nguri Vs State of Arunachal Pradesh
Gauhati High Court · (2009) 1 GLD 553
Assam Frontier (Administration of Justice) Regulations, 1945 — Regulation 30(1)Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Feb 2009Allowed
Bali Charan Kalita Vs The State of Assam
Gauhati High Court · (2009) 1 GLD 611
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84