High Courts22 Jan 2020Dismissed
Damburu Baishya Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0015
Indian Penal Code, 1860 — Section 302, 304, 326, 341Code Of Criminal Procedure, 1973 — Section 164, 313
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 17 of 17
High Courts21 Jan 2020Dismissed
Amina Khatun @ Amena Khatun Vs Union Of India And 2 Ors
Gauhati High Court · (2020) 01 GAU CK 0014
Foreigners Act, 1946 — Section 2(a)Constitution Of India, 1950 — Article 226
High Courts21 Jan 2020Allowed
Jitlal Mahato And Anr Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0013
Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 25, 27
High Courts21 Jan 2020Allowed
Md Sah Alom @ Md Sah Alom Ali Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0012
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 391
High Courts21 Jan 2020Allowed
Bandana Nath Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 102, 106
High Courts20 Jan 2020Dismissed
Diluwara Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 01 GAU CK 0020
Constitution Of India, 1950 — Article 226Assam Land And Revenue Regulation, 1886 — Regulation 41(2)
High Courts20 Jan 2020Dismissed
Shaha Ali @ Saha Ali Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 01 GAU CK 0010
Constitution Of India, 1950 — Article 226
High Courts20 Jan 2020Partly Allowed
Amulya Das And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0009
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 304, 323, 325Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts20 Jan 2020Allowed
Jiarul Haque Vs State Of Assam
Gauhati High Court · (2020) 01 GAU CK 0008
Indian Penal Code, 1860 — Section 120(B), 149, 201, 302, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jan 2020Allowed
Md. Islam Ali Vs Dipu Sarma And 5 Ors
Gauhati High Court · (2020) 01 GAU CK 0007
Code Of Civil Procedure, 1908 — Order 41 Rule-27, Order 41 Rule27(b)
High Courts09 Jan 2020Dismissed
Hindustan Petroleum Corporation Ltd. And Anr Vs On The Death Of Ram Sarup Das His Legal Heirs And Ors
Gauhati High Court · (2020) 01 GAU CK 0006
Land Acquisition Act, 1894 — Section 4(1), 6(1), 18, 23(2), 23(1)A, 28
High Courts09 Jan 2020Allowed
Krishna Chetry Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304(b)Evidence Act, 1872 — Section 106
High Courts08 Jan 2020Dismissed
Rudra Bora Vs Juri Bhuyan Bora
Gauhati High Court · (2020) 01 GAU CK 0004
Hindu Marriage Act, 1955 — Section 13(1)(i)(a)(I)(b), 25
High Courts08 Jan 2020Disposed Off
Union Of India And 2 Ors Vs Prestressed Udhog Builworth Pvt. Ltd.
Gauhati High Court · (2020) 01 GAU CK 0003
Arbitration and Conciliation Act, 1996 — Section 9
High Courts08 Jan 2020Partly Allowed
Munsi Bhuyan Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0002
Code Of Criminal Procedure, 1973 — Section 207, 313, 357A, 374(2)Indian Penal Code, 1860 — Section 302, 304
High Courts08 Jan 2020Disposed Off
Salim Ahmed Vs State Of Assam And Anr
Gauhati High Court · (2020) 01 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482Indian Penal Code, 1860 — Section 120B, 405, 406, 417, 420, 423, 441, 464, 465