Indian Penal Code, 1860 — Section 354, 406, 420Indian Institute Of Bank Management Staff Service Rules 1985 — Rule 31(1), 31(a), 31(k)(i), 38Constitution Of India, 1950 — Article 12, 14, 16, 21, 226, 311(2)

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High Courts14 Feb 2020Disposed Off

Subhash @ Subash Deb Nath Vs On Death Of Bishnupada Saha His Legal Heirs - Archana Saha And 3 Ors

Gauhati High Court · (2020) 02 GAU CK 0019

Code Of Civil Procedure, 1908 — Section 94, 94(c), 151, Order 5 Rule 9(A), Order 39 Rule 1, Order 39 Rule 2

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High Courts14 Feb 2020Disposed Off

Oriental Insurance Company Ltd Vs Monjuma Begum And 6 Ors

Gauhati High Court · (2020) 02 GAU CK 0018

Indian Penal Code, 1860 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 166(2)Constitution Of India, 1950 — Article 136, 141, 142

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High Courts14 Feb 2020Dismissed

Paye Mosing Vs Naba Bora @ Jalia @ Jintu And 3 Ors

Gauhati High Court · (2020) 02 GAU CK 0017

Indian Penal Code, 1860 — Section 34, 109, 302Arms Act, 1959 — Section 25(1)(a)

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High Courts11 Feb 2020Disposed Off

Anjali Ray And 5 Ors Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 02 GAU CK 0016

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High Courts11 Feb 2020Disposed Off

Debabrata Banerjee And Anr Vs State Of Assam 4 Ors

Gauhati High Court · (2020) 02 GAU CK 0015

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High Courts11 Feb 2020Allowed

Oriental Insurance Company Ltd Vs Oriental Insurance Company Ltd

Gauhati High Court · (2020) 02 GAU CK 0014

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts10 Feb 2020Allowed

Taizuddin Ahmed And 2 Ors Vs State Of Assam

Gauhati High Court · (2020) 02 GAU CK 0013

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 313, 323, 498(A), 448, 506

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High Courts10 Feb 2020Allowed

Assam Electricity Grid Corporation Ltd Vs On Death Of Rebati Prasad Sarma His Legal Heirs Are And 6 Ors

Gauhati High Court · (2020) 02 GAU CK 0012

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts10 Feb 2020Partly Allowed

Gosai Basumatary Vs State Of Assam

Gauhati High Court · (2020) 02 GAU CK 0011

Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313, 428

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High Courts06 Feb 2020Disposed Off

State Of Assam And 2 Ors Vs Kakumoni Borah And 6 Ors

Gauhati High Court · (2020) 02 GAU CK 0007

Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005 — Section 4Assam Women (Reservation Of Vacancies In Services And Posts) Rules, 2005 — Rule 3

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High Courts06 Feb 2020Dismissed