High Courts28 Apr 2020Disposed Off
Mazibur Rahman Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 04 GAU CK 0007
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 13 of 17
High Courts24 Apr 2020Allowed
Babul Rajput Vs State Of Assam
Gauhati High Court · (2020) 04 GAU CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42, 42(1), 42(2), 43Constitution Of India, 1950 — Article 21
High Courts23 Apr 2020Disposed Off
X X X X Vs In Re - State Of Arunachal Pradesh And 3 Ors
Gauhati High Court · (2020) 04 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 34, 221, 305
High Courts22 Apr 2020Allowed
Abdul Samad And 3 Ors Vs State Of Assam
Gauhati High Court · (2020) 04 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326
High Courts22 Apr 2020Disposed Off
Noliram Kro Vs State Of Assam
Gauhati High Court · (2020) 04 GAU CK 0004
Code Of Criminal Procedure, 1973 — Section 37, 43, 129, 313, 366, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts22 Apr 2020Dismissed
Hazarat Ali Vs Union Of India
Gauhati High Court · (2020) 04 GAU CK 0003
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 326Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts21 Apr 2020Dismissed
Pakgi Koyu Lombi Vs State Of Arunachal Pradesh And 4 Ors
Gauhati High Court · (2020) 04 GAU CK 0002
High Courts20 Apr 2020
Dr. Sanjib Bhattacharjee Vs Assam University
Gauhati High Court · (2020) 04 GAU CK 0013
Assam University Act, 1989 — Section 12, 12(3), 15(1)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1), 15
High Courts20 Apr 2020Dismissed
Hemant Kumar Vs Union Of India And 10 Ors
Gauhati High Court · (2020) 04 GAU CK 0001
High Courts11 Mar 2020Allowed
Pronoy Ranjan Borgohain Vs Alpana Lahon
Gauhati High Court · (2020) 03 GAU CK 0020
Code Of Civil Procedure, 1908 — Section 47, 151, Order 18 Rule 17(A)
High Courts11 Mar 2020Allowed
Md. Mehbub Hussain Laskar @ Lilu Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0019
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376, 376(1), 448
High Courts11 Mar 2020Allowed
Junti Medhi Vs State Of Assam
Gauhati High Court · (2020) 03 GAU CK 0018
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341
High Courts11 Mar 2020Dismissed
Md.Rahim Uddin Laskar Vs Md.Rahim Uddin Laskar
Gauhati High Court · (2020) 03 GAU CK 0017
Indian Penal Code, 1860 — Section 147, 149, 323, 427, 436, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Mar 2020Dismissed
Sushil Chandra Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 03 GAU CK 0016
Indian Penal Code, 1860 — Section 34, 147, 148, 323, 379, 427, 447, 499, 500, 506
High Courts06 Mar 2020Disposed Off
Soma Chakraborty Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 03 GAU CK 0015
Assam Municipal Act, 1956 — Section 298Constitution Of India, 1950 — Article 243U(I), 311(2)
High Courts06 Mar 2020Allowed
M/S. L. Doulo Builders And Suppliers Co. Pvt. Ltd. Vs North Eastern Development Finance Corporation Ltd.
Gauhati High Court · (2020) 03 GAU CK 0014
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(1)(zd), 2(1)(m)(iv), 2(l), 2(zb), 2(zf), 2(zf)(i), 13, 13(1), 13(2), 13(4), 14, 14(1), 17, 17(A), 31Transfer Of Property Act 1882 — Section 69, 69(A)Nagaland Village And Area Council Act, 1978 — Section 12(6), 12, 21
High Courts06 Mar 2020Allowed
Arunachal Pradesh Public Service Commission (Appsc) And 3 Ors Vs Neelam Talum And 221 Ors
Gauhati High Court · (2020) 03 GAU CK 0013
Constitution Of India, 1950 — Article 226, 320
High Courts05 Mar 2020Disposed Off
National Insurance Co. Ltd. Vs Musstt. Husna Ara Begum And Anr
Gauhati High Court · (2020) 03 GAU CK 0024
Motor Vehicles Act, 1988 — Section 147, 163(A), 173
High Courts05 Mar 2020Partly Allowed
Md Abdul Rouf @ Kaila Vs State Of Assam And Anr
Gauhati High Court · (2020) 03 GAU CK 0012
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 300, 302, 304, 341Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts05 Mar 2020Allowed
Titul Baruah @ Akanijan Vs State Of Assam And Anr
Gauhati High Court · (2020) 03 GAU CK 0011
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 164, 313