High Courts23 Nov 2020Disposed Off
Hitesh Chandra Medhi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0031
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 3 of 17
High Courts23 Nov 2020Disposed Off
Deba Charan Das And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0030
High Courts23 Nov 2020Disposed Off
Reazuddin Ahmed Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0029
High Courts23 Nov 2020Disposed Off
Anupama Baruah Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0028
High Courts23 Nov 2020Disposed Off
Ashab Uddin Mazumdar Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0027
Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 4
High Courts20 Nov 2020Dismissed
Arup Sarma Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0021
High Courts20 Nov 2020Disposed Off
Bitu Paban Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0020
High Courts19 Nov 2020Disposed Off
Om Prakash Rathi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0026
High Courts19 Nov 2020Disposed Off
Pooja Sharma Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0024
High Courts19 Nov 2020Disposed Off
Sangita Chopra Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0023
High Courts19 Nov 2020Disposed Off
Januka Devi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0022
High Courts17 Nov 2020Disposed Off
Ram Bahadur Nirala Chetry Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 11 GAU CK 0019
High Courts17 Nov 2020Disposed Off
Biswa Nath Medhi Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 11 GAU CK 0018
High Courts17 Nov 2020Disposed Off
Ranjan Dutta Kalita And 4 Ors. Vs State Of Assam And 35 Ors
Gauhati High Court · (2020) 11 GAU CK 0017
High Courts17 Nov 2020Disposed Off
Jiten Ch Kalita, M.Sc., B.Ed. Vs State Of Assam And 8 Ors
Gauhati High Court · (2020) 11 GAU CK 0016
High Courts17 Nov 2020Disposed Off
Sukumar Chandra Haldar Vs Assam Fisheries Development Corporation Limited And 3 Ors
Gauhati High Court · (2020) 11 GAU CK 0015
High Courts16 Nov 2020Disposed Off
All Assam Graduate Nurses Association And Anr Vs State Of Assam And 60 Ors
Gauhati High Court · (2020) 11 GAU CK 0014
Constitution Of India, 1950 — Article 226
High Courts16 Nov 2020Disposed Off
Bobita Engtipi Vs North Cachar Hills Autonomous Council And 5 Ors
Gauhati High Court · (2020) 11 GAU CK 0013
High Courts11 Nov 2020Dismissed
Naresh Sahani And 21 Ors Vs Food Corporation Of India And 3 Ors
Gauhati High Court · (2020) 11 GAU CK 0012
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10, 31Industrial Disputes Act, 1947 — Section 2(ra)Constitution Of India, 1950 — Article 226
High Courts11 Nov 2020Disposed Off
M/S. Bhavya Enterprise Vs Union Of India And 8 Ors
Gauhati High Court · (2020) 11 GAU CK 0011
Integrated Goods And Services Tax Act, 2017 — Section 16(3)(b), 20Central Goods And Services Tax, 2017 — Section 54