COURT ARCHIVE

Gauhati High Court judgments, 2020

336 judgments · page 4 of 17

High Courts11 Nov 2020Disposed Off

Bikash Bhuiya Vs Nepal Chandra Das And Anr

Gauhati High Court · (2020) 11 GAU CK 0010

Code Of Criminal Procedure, 1973 — Section 2(d), 256, 307, 378, 378(4), 378(5), 378(6), 386, 389, 390, 391, 392, 401, 401(4), 401(5)Negotiable Instruments Act, 1881 — Section 138Constitution Of India, 1950 — Article 21

High Courts10 Nov 2020Partly Allowed

M/S. Matlebuddin Ahmed Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 11 GAU CK 0009

Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Code Of Civil Procedure, 1908 — Order 6 Rule 5Constitution Of India, 1950 — Article 226

High Courts10 Nov 2020Allowed

Pranita Das Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 11 GAU CK 0008

High Courts09 Nov 2020Dismissed

Pankaj Prakash Deka Vs State Of Assam And 2 Ors

Gauhati High Court · (2020) 11 GAU CK 0007

Constitution Of India, 1950 — Article 14, 226

High Courts09 Nov 2020Dismissed

State Of Assam Vs Dulal Bora

Gauhati High Court · (2020) 11 GAU CK 0006

Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 482

High Courts09 Nov 2020Allowed

Abul Kalam Rasheed Alam Vs State Of Assam

Gauhati High Court · (2020) 11 GAU CK 0005

Arms Act, 1959 — Section 25(1A), 27Code Of Criminal Procedure, 1973 — Section 161, 227, 228Indian Penal Code, 1860 — Section 120, 120(B), 302

High Courts09 Nov 2020Disposed Off

Samedur Rahman Vs State Of Assam

Gauhati High Court · (2020) 11 GAU CK 0004

Indian Penal Code, 1860 — Section 120(B), 420, 468Prevention Of Corruption Act, 1988 — Section 7, 13(1)(a)(d)(iii)(2), 19Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Nov 2020Allowed

Oriental Insurance Company Ltd Vs Jon Mahanta

Gauhati High Court · (2020) 11 GAU CK 0003

Constitution Of India, 1950 — Article 14

High Courts05 Nov 2020Disposed Off

Keshab Ch. Deka @ Keshab Deka Vs State Of Assam And Ors

Gauhati High Court · (2020) 11 GAU CK 0002

High Courts05 Nov 2020Allowed

Gita Kumari And 8 Ors Vs State Of Assam And Ors

Gauhati High Court · (2020) 11 GAU CK 0001

High Courts21 Oct 2020Dismissed

Bharat Chandra Talukdar Vs Anupama Devi And 4 Ors

Gauhati High Court · (2020) 10 GAU CK 0019

Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 13, 13(1)Constitution Of India, 1950 — Article 14, 16, 309

High Courts20 Oct 2020Disposed Off

Prabhat Dutta And 7 Ors Vs State Of Assam And Ors

Gauhati High Court · (2020) 10 GAU CK 0018

High Courts20 Oct 2020Disposed Off

Sowaiba Sultana Vs State Of Assam And Ors

Gauhati High Court · (2020) 10 GAU CK 0017

High Courts20 Oct 2020Dismissed

Prahlad Chandra Das Vs State Of Assam And Ors

Gauhati High Court · (2020) 10 GAU CK 0016

Assam Secondary Education (Provincialized) Service Rules, 2003 — Rule 3(1)(a), 8(4), 12, 13, 16Constitution Of India, 1950 — Article 309

High Courts19 Oct 2020Disposed Off

Ratneswar Bania Vs State Of Assam And Ors

Gauhati High Court · (2020) 10 GAU CK 0015

Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9

High Courts19 Oct 2020Disposed Off

Niku Singh Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 10 GAU CK 0014

High Courts19 Oct 2020Disposed Off

Kushal Konwar Deka And Anr Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 10 GAU CK 0013

High Courts19 Oct 2020Dismissed

Ashmia Dhar Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 10 GAU CK 0012

High Courts15 Oct 2020Allowed

Madhab Gogoi Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 10 GAU CK 0011

Assam Service (Discipline And Appeal) Rules,1964 — Rule 10(ii)Constitution Of India, 1950 — Article 311(ii)(b)(c)

High Courts15 Oct 2020Allowed

Trishna Sarkar And 13 Ors Vs State Of Assam And 4 Ors

Gauhati High Court · (2020) 10 GAU CK 0010