High Courts07 Dec 2020Disposed Off
Mrinal Kanti Acharyya Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0005
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 2 of 17
High Courts03 Dec 2020Disposed Off
Ph. Ruth Joan Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0004
High Courts02 Dec 2020Disposed Off
Bimal Chandra Modak Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0003
High Courts02 Dec 2020Disposed Off
Bidya Dutta Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0002
High Courts01 Dec 2020Disposed Off
Momi Bala Roy Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0001
Constitution Of India, 1950 — Article 226
High Courts27 Nov 2020Allowed
Ranajyoti Payum Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0045
High Courts27 Nov 2020Allowed
K. Lakshmiton Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0044
Assam Service (Discipline And Appeal) Rules, 1964 — Rule 15
High Courts27 Nov 2020Disposed Off
Putumai Devi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0043
High Courts27 Nov 2020Disposed Off
Sanghita Paul Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0042
High Courts26 Nov 2020Disposed Off
Phultoli M.E. Madrassa And Anr Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 11 GAU CK 0046
High Courts25 Nov 2020Allowed
Trailokya Nath Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0041
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 8(4), 13, 13(2), 13(3), 13(4), 16
High Courts25 Nov 2020Disposed Off
Sujen Chandra Swargiary Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0040
High Courts25 Nov 2020Allowed
Anupom Borgohain Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0039
High Courts25 Nov 2020Disposed Off
Sunil Rajbongshi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0038
High Courts25 Nov 2020Disposed Off
Rushia Begum Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0037
High Courts24 Nov 2020Allowed
Amit Rabha Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0036
High Courts24 Nov 2020Disposed Off
Hrangthalien Tamhrang Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0035
High Courts24 Nov 2020Allowed
Nagiya Sultana Mazumder And 8 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2020) 11 GAU CK 0034
Assam Panchayat Act, 1994 — Section 15, 15(1)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts23 Nov 2020Dismissed
Rubul Ali Vs Union Of India And 7 Ors
Gauhati High Court · (2020) 11 GAU CK 0033
High Courts23 Nov 2020Dismissed
Jadab Chandra Mazumdar Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0032