COURT ARCHIVE

Gauhati High Court judgments, 2020

336 judgments · page 6 of 17

High Courts24 Sept 2020Disposed Off

Bimal Chandra Deori Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0023

Assam Industrial Development Corporation Limited (Employees) Service Rules, 1992 — Rule 23(i), 23(ii)Constitution Of India, 1950 — Article 12, 226

High Courts23 Sept 2020Disposed Off

Md. Akkash Ali Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0022

Assam Panchayat Act, 1994 — Section 106, 107, 109(6)

High Courts22 Sept 2020Disposed Off

Akshay Kumar Jaiswal Vs State Of Assam And Anr

Gauhati High Court · (2020) 09 GAU CK 0020

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 406, 411, 420

High Courts22 Sept 2020Disposed Off

Khalilar Rahman And Anr Vs State Of Assam

Gauhati High Court · (2020) 09 GAU CK 0019

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b)

High Courts21 Sept 2020Disposed Off

National Commission For Protection Of Child Rights Vs State Of Arunachal Pradesh

Gauhati High Court · (2020) 09 GAU CK 0018

Commissions for Protection Of Child Rights Act, 2005 — Section 3, 3(2), 13, 13(1)(j), 13(2), 14, 15, 15(ii)Code Of Criminal Procedure, 1973 — Section 174, 346Indian Penal Code, 1860 — Section 34, 221, 305

High Courts18 Sept 2020Disposed Off

Dilip Kundu Vs Union Of India And 6 Ors

Gauhati High Court · (2020) 09 GAU CK 0017

High Courts17 Sept 2020Dismissed

Renu Das Vs Bhaskar Das

Gauhati High Court · (2020) 09 GAU CK 0016

Indian Penal Code, 1860 — Section 420, 471, 498(A)

High Courts14 Sept 2020Disposed Off

Rakesh Kumar Vs Food Corporation Of India And 3 Ors

Gauhati High Court · (2020) 09 GAU CK 0015

High Courts11 Sept 2020Allowed

Amarendra Bhagawati Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0014

Evidence Act, 1872 — Section 114Assam Excise Act, 2000 — Section 29, 40, 42, 43, 52, 52(2)Assam Excise Rules, 2016 — Rule 371

High Courts10 Sept 2020Dismissed

Raina Begum Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0013

Foreigners Act, 1946 — Section 9

High Courts10 Sept 2020Dismissed

Raina Begum Vs Union Of India And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0008

Foreigners Act, 1946 — Section 9

High Courts04 Sept 2020Dismissed

Raju Chakraborty And 58 Ors Vs State Of Assam And 5 Ors

Gauhati High Court · (2020) 09 GAU CK 0035

Right Of Children To Free And Compulsory Education Act, 2009 — Section 2, 23, 23(1), 23(2)National Council for Teacher Education Act, 1993 — Section 12, 12AAssam Elementary Education (Provincialization) Rules, 1977 — Rule 3, 3(iii), 3(vi), 3(vi)(a), 3(b), 4(m), 10, 15

High Courts04 Sept 2020Disposed Off

Devi Engineering And Construction Pvt. Ltd Vs Oil India Ltd. And Anr

Gauhati High Court · (2020) 09 GAU CK 0012

High Courts04 Sept 2020Disposed Off

Devi Engineering And Construction Pvt. Ltd Vs Oil India Ltd. And Anr

Gauhati High Court · (2020) 09 GAU CK 0007

High Courts03 Sept 2020Disposed Off

Taba Tagar Vs State Of Arunachal Pradesh And 6 Ors

Gauhati High Court · (2020) 09 GAU CK 0006

High Courts03 Sept 2020Disposed Off

Madarkhat Tea Company Pvt. Ltd Vs Punjab National Bank And Anr

Gauhati High Court · (2020) 09 GAU CK 0005

High Courts03 Sept 2020Disposed Off

Rangluwa Industrial Products Pvt. Ltd Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0004

High Courts03 Sept 2020Disposed Off

Chattong Forest Products Private Ltd Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0003

High Courts02 Sept 2020Disposed Off

Ayeen Uddin And 4 Ors Vs State Of Assam And Ors

Gauhati High Court · (2020) 09 GAU CK 0011

High Courts02 Sept 2020Allowed

Md Raham Ali Vs State Of Assam And Anr

Gauhati High Court · (2020) 09 GAU CK 0010

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302