High Courts27 Jul 2020Allowed
College Of Aeronautical Engineering And Anr Vs Union Of India And Anr
Gauhati High Court · (2020) 07 GAU CK 0001
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 8 of 17
High Courts24 Jul 2020Allowed
Siba Prasad Sharmah Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0002
Assam Value Added Tax Act, 2003 — Section 25, 50Central Sales Tax Act, 1956 — Section 9(2)Assam Value Added Tax Rules, 2005 — Rule 14(3), 29
High Courts23 Jul 2020Disposed Off
M/S Sc Johnson Products Pvt Ltd Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 07 GAU CK 0005
High Courts23 Jul 2020Disposed Off
Siba Prasad Baruah Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0004
High Courts23 Jul 2020Disposed Off
Usha Rani Debnath And 2 Ors Vs State Of Assam And 15 Ors
Gauhati High Court · (2020) 07 GAU CK 0003
High Courts21 Jul 2020Disposed Off
All Assam Accredited Engineers Association Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0006
Assam Panchayat And Rural Development Officers (Technical) Service Rules, 2015 — Rule 7, 25
High Courts20 Jul 2020Dismissed
Shipra Rani Das Choudhury Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0007
High Courts16 Jul 2020Allowed
Neha Himatsingka And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 200, 204, 397, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 142Companies Act, 1956 — Section 303, 303(2)
High Courts14 Jul 2020Dismissed
Surya Phukan Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0011
Assam Municipal Act, 1956 — Section 26(1), 26(5), 298, 299Constitution Of India, 1950 — Article 56(1), 56(1)(c), 62(1), 162, 243(K), 243(U), 243(U)(3)(a), 243(ZA)
High Courts14 Jul 2020Dismissed
Alahzer Ali Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0010
High Courts13 Jul 2020Dismissed
Nerswn Boro And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 07 GAU CK 0012
Sixth Schedule to the Constitution (Amendment) Act 1995 — Section 2, 68D(3), 68F(1), 68F(2)Constitution Of India, 1950 — Article 34, 77, 163(1), 163(2), 163(3), 166, 166(3), 239(2), 356, 371A(1)(b)Bodoland Territorial Council (Election Rules), 2004 — Rule 13(1), 14, 30
High Courts26 Jun 2020Dismissed
Ananda Mura Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0010
Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 207, 209, 313Indian Penal Code, 1860 — Section 300, 302, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4
High Courts26 Jun 2020Allowed
Anil Urang And Anr Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2020) 06 GAU CK 0009
Indian Penal Code, 1860 — Section 34, 201, 302, 307, 326Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 3
High Courts26 Jun 2020Allowed
Kalpana Baishya Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0008
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 207, 209, 228(1)(b), 313
High Courts26 Jun 2020Disposed Off
Md. Jalaluddin And 2 Ors Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0007
Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 395, 397, 401
High Courts26 Jun 2020Allowed
Motior Rahman And 2 Ors Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0006
Code Of Criminal Procedure, 1973 — Section 161, 313, 360, 397, 401Assam Game And Betting Act, 1970 — Section 13, 14
High Courts26 Jun 2020Partly Allowed
Noider Ali And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0005
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 299, 300, 302, 304, 342Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 313
High Courts26 Jun 2020Allowed
Karuna Deka Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0004
Code Of Criminal Procedure, 1973 — Section 161, 173, 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 34, 363, 364AEvidence Act, 1872 — Section 60, 64
High Courts26 Jun 2020Partly Allowed
Balai Kshetriya And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0003
Indian Penal Code, 1860 — Section 34, 302, 304, 323, 324, 325, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Jun 2020Dismissed
Ananta Das And Ors Vs Union Of India And Ors
Gauhati High Court · (2020) 06 GAU CK 0002
Uttar Pradesh Retirement Benefit Rules, 1961 — Rule 3(8)Constitution Of India, 1950 — Article 14, 16, 32, 226