High Courts26 Jun 2020Allowed
Syed Riazul Haque Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0001
Assam State Warehousing Corporation (Staff) Regulations, 1989 — Regulation 12(v), 32, 33(6), 42(ii), 44
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 9 of 17
High Courts25 Jun 2020Partly Allowed
National Insurance Co. Ltd. Vs Suren Ch. Ray And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0012
Motor Vehicles Act, 1988 — Section 145, 147, 163, 163A, 163A(3), 163B, 164, 166, 173
High Courts25 Jun 2020Dismissed
Brahmaputra Business Pvt. Ltd. And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2020) 06 GAU CK 0011
High Courts24 Jun 2020Disposed Off
Hindustan Unilever Ltd. Vs Union Of India And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0014
Central Excise Act, 1944 — Section 5A, 25(1)Constitution Of India, 1950 — Article 229
High Courts24 Jun 2020Dismissed
Barak Valley Hills Tribes Development Council Vs State Of Assam And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0013
Constitution Of India, 1950 — Article 166(1), 166(2)
High Courts23 Jun 2020Allowed
Rohini Gogoi Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0015
Assam Service (Discipline & Appeal) Rules, 1964 — Rule 9
High Courts22 Jun 2020Allowed
Ashok Sharma Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0018
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420
High Courts22 Jun 2020Allowed
Jayanta Prasad Banik Vs Cstate Of Assam And 4 Ors
Gauhati High Court · (2020) 06 GAU CK 0017
Assam Excise Rules, 2016 — Rule 289, 294, 295
High Courts22 Jun 2020Dismissed
Md. Ashraf Hussain Laskar Vs Chief Engineer, P.W.D. Roads And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0016
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jun 2020Disposed Off
Anima Borah And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0023
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 173, 173(2)(i), 190(1)(b), 207, 238, 239, 482Indian Penal Code, 1860 — Section 34, 405, 406, 420, 427, 494, 506Constitution Of India, 1950 — Article 227
High Courts19 Jun 2020Disposed Off
Nayan Daimari Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0022
Code Of Criminal Procedure, 1973 — Section 161, 397, 401Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts19 Jun 2020Dismissed
Jitumoni Das Vs Hirakjyoti Das
Gauhati High Court · (2020) 06 GAU CK 0021
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts19 Jun 2020Allowed
Bhaskar Das Vs Renu Das
Gauhati High Court · (2020) 06 GAU CK 0020
Indian Penal Code, 1860 — Section 420, 471, 498(A)Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts19 Jun 2020Disposed Off
Mala Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0019
High Courts18 Jun 2020Dismissed
Farhana Yesmin Vs Hindustan Petroleum Corporation Ltd And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0024
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2020Allowed
Bhabesh Chandra Biswas @ Bhupesh Biswas Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 2(a), 41, 50A, 57, 157(1), 167, 167(1), 176, 197, 197(1), 200, 202, 482Indian Penal Code, 1860 — Section 302, 342, 380, 511Constitution Of India, 1950 — Article 14, 22(2), a227
High Courts17 Jun 2020Dismissed
Dhiren Chandra Borah Vs Pallavi Kalita
Gauhati High Court · (2020) 06 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 200, 313, 374(3), 397, 401Negotiable Instruments Act, 1881 — Section 138, 139, 146
High Courts17 Jun 2020Dismissed
Manju Majumdar Vs State Of Assam And 2 Ors
Gauhati High Court · (2020) 06 GAU CK 0025
Assam Excise Act, 2000 — Section 30, 31(1)(b)
High Courts12 Jun 2020Allowed
Bisu Alom And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0029
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420Constitution Of India, 1950 — Article 226
High Courts12 Jun 2020Allowed
M/S Ishwar Food Products Private Limited Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0028
Code Of Civil Procedure, 1908 — Section 34Constitution Of India, 1950 — Article 14, 226