High Courts11 Jun 2020Dismissed
Md. Mirjum Ali @ Mijun Ali And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 34, 366, 366A
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 10 of 17
High Courts10 Jun 2020Dismissed
Ahammad Ali Mandal Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0032
Indian Penal Code, 1860 — Section 375, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 7, 29Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 438, 438(1)(i), 439, 439(2), 450
High Courts10 Jun 2020Allowed
Farida Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2020) 06 GAU CK 0031
State Emblem Of India (Prohibition Of Improper Use) Act, 2005 — Section 11Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 3
High Courts09 Jun 2020Allowed
Pranoy Bordoloi And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0033
Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 204, 482Indian Penal Code, 1860 — Section 34, 406, 499, 500Evidence Act, 1872 — Section 3, 59, 60, 61, 62, 63, 64
High Courts08 Jun 2020Allowed
M/S Venkateshwara Hatcheries Pvt. Ltd And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 06 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 383, 384, 405, 406, 415, 420
High Courts08 Jun 2020Disposed Off
Bharati Das And 2 Ors Vs Jorhat Municipal Board And 3 Ors
Gauhati High Court · (2020) 06 GAU CK 0036
Assam Municipal Act, 1956 — Section 159Assam Land And Revenue Regulation 1886 — Rule 18(2)
High Courts08 Jun 2020Allowed
Dr. Debajit Das And Anr Vs Williamson Magor Education Trust And 4 Ors
Gauhati High Court · (2020) 06 GAU CK 0035
Indian Trust Act, 1882 — Section 3Code Of Civil Procedure, 1908 — Order 1 Rule 4, Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(d), Order 14 Rule 2, Order 31 Rule 1, Order 31 Rule 2, Order 41 Rule 22, Order 41 Rule 24
High Courts08 Jun 2020Disposed Off
Apurbajyoti Das Vs State Of Assam And 11 Ors
Gauhati High Court · (2020) 06 GAU CK 0034
High Courts05 Jun 2020Allowed
Raja Jalan Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0039
Code Of Criminal Procedure, 1973 — Section 482Prevention Of Food Adulteration Act, 1954 — Section 7, 11, 11(1), 13(1), 13(2), 13(2a), 13(2b), 14A, 16, 17, 17(1)
High Courts05 Jun 2020Dismissed
Bhupen Kalita Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0038
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 2(d), 3, 3(a), 3(b), 4, 5, 7, 9, 29, 30, 30(1), 30(2), 31Indian Penal Code, 1860 — Section 299, 304(B), 341, 375, 376, 376(1)Code Of Criminal Procedure, 1973 — Section 2(g), 164, 190, 207, 208, 209, 210, 225, 227, 228, 229, 230, 231, 232, 235, 238, 239, 240, 246, 250, 251, 253, 254, 258, 313, 319, 319(1), 350, 357
High Courts04 Jun 2020Allowed
Dhananjoy Biswas And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0041
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 209, 227, 228, 239, 240, 397, 482Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 13B
High Courts04 Jun 2020Allowed
Anamika Boro Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0040
Code Of Criminal Procedure, 1973 — Section 120B, 200, 406, 420, 482Indian Penal Code, 1860 — Section 415, 417
High Courts03 Jun 2020Allowed
Rupam Paul Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0048
Indian Penal Code, 1860 — Section 302, 307, 436, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Jun 2020Partly Allowed
Ramesh Verma @ Ramesh Proza And 6 Ors Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts03 Jun 2020Allowed
Abinash Suklabaidya Vs State Of Assam
Gauhati High Court · (2020) 06 GAU CK 0046
Indian Penal Code, 1860 — Section 34, 304BDowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 32, 32(1), 113B, 114
High Courts03 Jun 2020Disposed Off
Rsvcpl Akg Jv Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 06 GAU CK 0045
High Courts03 Jun 2020Disposed Off
Rsvcpl Akg Jv Vs Union Of India And 4 Ors
Gauhati High Court · (2020) 06 GAU CK 0044
High Courts03 Jun 2020Dismissed
Debabrata Paul Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 06 GAU CK 0043
High Courts03 Jun 2020Disposed Off
M/S. Samson Timber Industries Pvt. Ltd Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 06 GAU CK 0042
High Courts02 Jun 2020Dismissed
Sazzadur Rahman Vs State Of Assam And Anr
Gauhati High Court · (2020) 06 GAU CK 0051
Code Of Criminal Procedure, 1973 — Section 161, 311, 397, 401, 482Information And Technology Act, 2000 — Section 66A, 67A