High Courts02 Sept 2020Allowed
Jahura Khatun Vs Mahar Ali
Gauhati High Court · (2020) 09 GAU CK 0009
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 494Kazis Act, 1880 — Section 4(b), 252
COURT ARCHIVE
Gauhati High Court judgments, 2020
336 judgments · page 7 of 17
High Courts02 Sept 2020Disposed Off
Ayeen Uddin And 4 Ors Vs State Of Assam And Ors
Gauhati High Court · (2020) 09 GAU CK 0002
High Courts02 Sept 2020Allowed
Md Raham Ali Vs State Of Assam And Anr
Gauhati High Court · (2020) 09 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302
High Courts28 Aug 2020Disposed Off
M/S Urban Systems Vs Union Of India And 4 Ors
Gauhati High Court · (2020) 08 GAU CK 0016
Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 — Section 23(d), 124(1)(e)Finance Act, 1994 — Section 124(1)(e), 125, 125(1)(a), 125(1)(b), 125(1)(C), 125(1)(d), 125(1)(e), 125(1)(f), 125(1)(g), 125(1)(h)
High Courts28 Aug 2020Allowed
Mahendra Yadav Vs State Of Assam And Anr
Gauhati High Court · (2020) 08 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 274(2), 313, 389Indian Penal Code, 1860 — Section 201, 302
High Courts27 Aug 2020Disposed Off
Phatik Sonowal Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0014
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6(1)(a), 6(2), (a)
High Courts25 Aug 2020Disposed Off
Madhyam Barkhetri Bahumukhi Samabay Samity Ltd Vs State Of Assam And 3 Ors
Gauhati High Court · (2020) 08 GAU CK 0013
Assam Cooperative Society Act, 2007 — Section 31, 39, 41, 41(2), 41(4), 41(6), 42(1)
High Courts24 Aug 2020Disposed Off
Sanjay Kumar Sharma And Anr Vs Union Of India And Anr
Gauhati High Court · (2020) 08 GAU CK 0012
Companies Act, 2013 — Section 164, 164(2)(a)
High Courts20 Aug 2020Partly Allowed
Md. Ikram Ali Vs State Of Assam And Anr
Gauhati High Court · (2020) 08 GAU CK 0011
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 324, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Aug 2020Disposed Off
Chotan Roy @ Chotan Ray And Anr Vs State Of Assam And Anr
Gauhati High Court · (2020) 08 GAU CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(C), 20(b)(ii)(C), 29, 41, 42(2), 43, 50, 52(A), 52(A)(3), 52(A)(4), 53, 55Code Of Criminal Procedure, 1973 — Section 100Constitution Of India, 1950 — Article 21
High Courts19 Aug 2020Disposed Off
Budheswar Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0009
High Courts19 Aug 2020Allowed
M/S. Oriental Engineers Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0008
Constitution Of India, 1950 — Article 298
High Courts18 Aug 2020Disposed Off
Dilwar Hussain Laskar Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0007
High Courts14 Aug 2020Disposed Off
Dipak Kumar Bhattacharyya Vs State Of Assam And Ors
Gauhati High Court · (2020) 08 GAU CK 0006
High Courts11 Aug 2020Disposed Off
Dipak Kumar Bhattacharyya Vs State Of Assam And 6 Ors
Gauhati High Court · (2020) 08 GAU CK 0005
High Courts11 Aug 2020Disposed Off
Joynal Abedin Laskar And 4 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2020) 08 GAU CK 0004
Assam Cooperative Societies Act, 2007 — Section 41(6)
High Courts07 Aug 2020Dismissed
Pronami Neog Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 08 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020Disposed Off
Rakesh Deka Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 08 GAU CK 0002
High Courts05 Aug 2020Allowed
Sudhindra Das Vs Assam Fisheries Development Corporation Ltd. And 2 Ors
Gauhati High Court · (2020) 08 GAU CK 0001
High Courts27 Jul 2020Allowed
Punjab National Bank Vs Madhab Kumar Das And Anr
Gauhati High Court · (2020) 07 GAU CK 0009
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19Indian Penal Code, 1860 — Section 120B, 323, 406, 420, 506