High Courts04 Jan 2018Disposed
ARUP CHETIA Vs SUNIL GOGOI
Gauhati High Court · (2018) 01 GAU CK 0104
Code of Criminal Procedure, 1973, Section 482, Section 401, Section 200, Section 202, Section 195 - Saving of inherent powers of
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 63 of 63
High Courts04 Jan 2018Dismissed
PINKU ROY and ORS. Vs RANJIT DEBNATH and ANR.
Gauhati High Court · (2018) 01 GAU CK 0103
Code of Criminal Procedure, 1973, Section 482, Section 173, Section 204, Section 221, Seciton 203, Sec
High Courts04 Jan 2018Dismissed
BISHNU DAYAL SAHU & ORS. Vs SMT. LAXMI GUPTA
Gauhati High Court · (2018) 01 GAU CK 0102
Code of Criminal Procedure, 1973, Section 482, Section 300, Section 244, Section 200, Section 202, Section 203
High Courts04 Jan 2018Disposed
DHARMA DUTTA UPADHAYA Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0095
High Courts03 Jan 2018Partly Allowed
MD ELUMUDDIN ALI @ DILBAR Vs STATE OF ASASAM
Gauhati High Court · (2018) 01 GAU CK 0118
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts03 Jan 2018Disposed
ANOWARA KHATUN Vs THE STATE OF ASSAM & ORS.
Gauhati High Court · (2018) 01 GAU CK 0117
High Courts02 Jan 2018Disposed
DR. HIRI KUMAR SAHOO Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 01 GAU CK 0040