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Gauhati High Court judgments, 2018

1,247 judgments · page 3 of 63

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High Courts29 Nov 2018Disposed Off

Kalyan Kumar Nath And AnrVs State Of Assam And Anr @RESPONDEN

Gauhati High Court · (2018) 11 GAU CK 0036

Indian Penal Code, 1860 — Section 34, 120B, 294, 419, 494, 506, 507Code of Criminal Procedure, 1973 — Section 173, 210, 210(1), 210(2), 210(3), 244
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High Courts29 Nov 2018Allowed

Pramod Baruah And Anr Vs State Of Assam

Gauhati High Court · (2018) 11 GAU CK 0035

Indian Penal Code, 1860 — Section 34, 294, 302, 304, 323, 325, 326, 342, 447, 506
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High Courts29 Nov 2018Allowed

Kishor Deka Vs State Of Assam

Gauhati High Court · (2018) 11 GAU CK 0034

Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act 1872 — Section 25, 26
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High Courts28 Nov 2018Allowed

Suratan Nessa Vs Amrit Agarwala And 6 Ors

Gauhati High Court · (2018) 11 GAU CK 0033

Motor Vehicles Act, 1988 — Section 173
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High Courts28 Nov 2018Disposed Off

Kristo Mohan Roy Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 11 GAU CK 0032

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High Courts27 Nov 2018Allowed

Rup Singh Bhumiz Vs State of Assam

Gauhati High Court · (2018) 11 GAU CK 0031

Indian Penal Code, 1860 — Section 34, 302
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High Courts26 Nov 2018Dismissed

Sri Prafulla Karmakar Vs State of Assam

Gauhati High Court · (2018) 11 GAU CK 0030

Indian Penal Code, 1860 — Section 302, 304B, 307, 326, 342Code of Criminal Procedure, 1973 — Section 313
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High Courts26 Nov 2018Disposed Off

Liakat Ali Vs Binoy Saha Roy

Gauhati High Court · (2018) 11 GAU CK 0029

Code of Criminal Procedure, 1973 — Section 145Limitation Act 1963 — Section 27
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High Courts22 Nov 2018

Atowar Rahman Vs State Of Assam And 6 Ors

Gauhati High Court · (2018) 11 GAU CK 0028

General Clauses Act, 1897 &mdash Section 14, 16, 21Representation of the People Act, 1951 — Section 29AAdministrative Tribunals Act, 1985 — Section 3
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High Courts22 Nov 2018Disposed Off

All Assam Muslim Marriages And Divorces Registrars And Kazi Association And 3 Ors Vs State Of Assam And Ors

Gauhati High Court · (2018) 11 GAU CK 0027

Assam Moslem Marriages and Divorces Registration Act, 1935 — Section 3, 4, 11, 15, 17, 19, 20, 21, 22Constitution Of India, 1950 — Article 19(1)(a), 19(1)(g)
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High Courts20 Nov 2018Disposed Off

Rajib Bura Gohain Vs Gauhati High Court and 3 ORS

Gauhati High Court · (2018) 11 GAU CK 0026

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High Courts19 Nov 2018Allowed

Jahiruddin Ali Sekh Vs Union Of India And 4 Ors

Gauhati High Court · (2018) 11 GAU CK 0025

Foreigners’ Act 1946 — Section 9
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High Courts15 Nov 2018Dismissed

Sagar Mura S/O Lt. Mongala Mura, Nagar Mura Vs State of Assam

Gauhati High Court · (2018) 11 GAU CK 0024

Indian Penal Code, 1860 — Section 34, 299, 300, 302Code of Criminal Procedure, 1973 — Section 164, 174(4), 209, 313, 315Evidence Act, 1872 — Section 138
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High Courts15 Nov 2018Dismissed

Sri Ashim Kumar Dey Vs State Bank Of India And 3 Ors

Gauhati High Court · (2018) 11 GAU CK 0023

State Bank of India Rule 1992 — Rule 68(2)Constitution Of India, 1950 — Article 14
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High Courts15 Nov 2018

Aymana Bibi Vs Union Of India And Ors

Gauhati High Court · (2018) 11 GAU CK 0022

Foreigners Act, 1946 — Section 9
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High Courts15 Nov 2018Dismissed

Musstt Joynab Bibi And 5 Ors Vs Union Of India And 5 Ors

Gauhati High Court · (2018) 11 GAU CK 0021

Foreigners Act, 1946 &mdash Section 9
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High Courts15 Nov 2018

Nazia Sultana Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 11 GAU CK 0020

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High Courts15 Nov 2018Disposed Off

Bikash Saibam Vs Union Of India And 2 Ors

Gauhati High Court · (2018) 11 GAU CK 0019

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High Courts15 Nov 2018Allowed

Bimal Chandra Tamuli And 2 Ors Vs State Of Assam And 5 Ors

Gauhati High Court · (2018) 11 GAU CK 0018

Assam Inland Water Transport Services Rules 2009 — Rule 5(6)(b), 12(4), 12.4(i)(b), 14
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High Courts15 Nov 2018Disposed Off

Smt. Pijulata Kalita Vs State Of Assam And 6 Ors

Gauhati High Court · (2018) 11 GAU CK 0017

Assam Elementary Education (Provincialisation) Rules of 1977 — Rule 3(5)
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