High Courts30 Oct 2018Dismissed
Bhuban Kalita @APPELLANT@Hash State Of Assam And Anr
Gauhati High Court · (2018) 10 GAU CK 0038
Code of Criminal Procedure, 1973 — Section 125, 125(4), 397(3), 482
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 5 of 63
High Courts12 Oct 2018Dismissed
M/S Hari Krishan And Sons And Anr @APPELLANT@Hash Union Of India And Ors
Gauhati High Court · (2018) 10 GAU CK 0037
High Courts12 Oct 2018Dismissed
Apeejay Tea Ltd. And Anr @APPELLANT@Hash Union Of India And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0036
Finance Act 1994 — Section 65B(5), 68(2), 73, 73(1), 75, 78Uttar Pradesh Sales Tax Act, 1948 — Section 2(i)
High Courts12 Oct 2018Dismissed
Sri Devendra Kumar Sethia @APPELLANT@Hash Sri Sunil Kumar Sethia
Gauhati High Court · (2018) 10 GAU CK 0035
Constitution of India, 1950 — Section 215Registration Act, 1908 — Section 23Arbitration and Conciliation Act, 1996 — Section 16(2), 31, 36
High Courts12 Oct 2018Disposed Off
Utpal Bhuyan @APPELLANT@Hash State Of Assam
Gauhati High Court · (2018) 10 GAU CK 0034
Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption Act, 1988 — Section 7, 13(1)(a)(b)(d)(2)Indian Penal Code, 1860 — Section 120(B), 201, 420, 463, 468, 471
High Courts12 Oct 2018Allowed
Sri Satya Narayan Kejriwal @APPELLANT@Hash Sri Gajraj Surana
Gauhati High Court · (2018) 10 GAU CK 0033
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 209, 415, 418, 420, 463, 468
High Courts12 Oct 2018Dismissed
Laxmi Narayan Sahu @APPELLANT@Hash Union Of India And 2 Ors
Gauhati High Court · (2018) 10 GAU CK 0032
Finance Act of 1994 — Section 73(i), 75, 76, 78Central Goods and Service Tax Act, 2017 — Section 173, 174, 174(1), 174(2), 174(2)(e)General Clauses Act, 1897 — Section 6, 6A
High Courts12 Oct 2018Dismissed
Bimal Sarma And Anr @APPELLANT@Hash Daibak Kumari Devi
Gauhati High Court · (2018) 10 GAU CK 0031
Indian Evidence Act, 1872 —l Section 115
High Courts11 Oct 2018Disposed Off
Bhaba Kumar Hazarika @APPELLANT@Hash State Of Assam And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0030
High Courts11 Oct 2018Allowed
Begum Sultana Rajia And 5 Ors @APPELLANT@Hash State Of Assam And Ors
Gauhati High Court · (2018) 10 GAU CK 0029
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1955 — Section 32, 33Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)Constitution of India, 1950 — Article 14, 16, 309
High Courts11 Oct 2018Allowed
Md. Aminul Haque @APPELLANT@Hash Union Of India And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0028
Foreigners Act, 1946 — Section 2(a)
High Courts11 Oct 2018Dismissed
Musstt. Jan Nessa, Musstt. Jono Nessa @APPELLANT@Hash Union Of India And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0027
Code of Civil Procedure, 1908 — Section 114, Order 19 Rule 1, Order 19 Rule 2, Order 47 Rule 1, Order 47 Rule 2Foreigners Act, 1946 — Section 9
High Courts11 Oct 2018Dismissed
Chandana Baidya @APPELLANT@Hash Subodh Suklabaidya
Gauhati High Court · (2018) 10 GAU CK 0026
Hindu Marriage Act, 1955 — Section 13(1)(i)(ia), 13(1)(i)(ib), 20
High Courts11 Oct 2018Dismissed
Sanjoy Tuti @APPELLANT@Hash State Of Assam
Gauhati High Court · (2018) 10 GAU CK 0025
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313, 357A
High Courts11 Oct 2018Dismissed
Sri Ram Bhuyan @APPELLANT@Hash State Of Assam
Gauhati High Court · (2018) 10 GAU CK 0024
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts10 Oct 2018Disposed Off
Azizur Rahman @APPELLANT@Hash State Of Assam And 2 Ors
Gauhati High Court · (2018) 10 GAU CK 0023
Assam Urban Water Supply and Sewerage Board Act, 1985 — Section 8
High Courts09 Oct 2018
Smti Lakshmi Bhar @APPELLANT@Hash Sri Shiv Narayan Bhar
Gauhati High Court · (2018) 10 GAU CK 0022
Code of Criminal Procedure, 1973 — Section 125, 125(1)Indian Penal Code, 1860 — Section 494
High Courts08 Oct 2018Allowed
Smt. Soma Saha @APPELLANT@Hash Assam Power Distribution Co. Ltd
Gauhati High Court · (2018) 10 GAU CK 0021
High Courts08 Oct 2018Dismissed
Bimal Chandra Das @APPELLANT@Hash Union Of India And Ors
Gauhati High Court · (2018) 10 GAU CK 0020
Railway Protection Force Rules, 1987 — Rule 93.3Constitution of India, 1950 — Article 226
High Courts05 Oct 2018Disposed Off
Shri Jaidev Das @APPELLANT@Hash Bhagaban Das
Gauhati High Court · (2018) 10 GAU CK 0019
Assam Fishery Rules, 1953 — Section 12