CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments, 2018

1,247 judgments · page 7 of 63

High Courts26 Sept 2018Disposed Off

Dr. A.K. Adhyapok Vs State Of Assam And 3 Ors

Gauhati High Court · (2018) 09 GAU CK 0052

Code of Criminal Procedure, 1973 — Section 167(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6, 6(1)Central Civil Service (Classification, Control and Appeal) Rules 1965 — Rule 10(6), 10(7)
Read judgment
High Courts25 Sept 2018Disposed Off

Shehnaz Begum Vs State Of Assam And 17 Ors

Gauhati High Court · (2018) 09 GAU CK 0051

Indian Penal Code, 1860 — Section 387Prevention of Corruption Act, 1988 — Section 7Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 — Rule 21(i), 23, 27, 28, 28(iii)
Read judgment
High Courts20 Sept 2018Dismissed

Smti Kasturi Lahiri Vs Amitabha Ghosh

Gauhati High Court · (2018) 09 GAU CK 0043

Code of Civil Procedure, 1908 — 151, Order 43 Rule 1(s), Order 40 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 2 Rule 6, Order 7 Rule 10Transfer of Property Act, 1882 — Section 52
Read judgment
High Courts15 Sept 2018Disposed Off

Anil Kr. Brahma Vs State Of Assam And 7 Ors

Gauhati High Court · (2018) 09 GAU CK 0038

Assam Scheduled Castes and Scheduled Tribes (Reservation of Posts in Services) Act, 1978 — Section 5, 5AConstitution of India, 1950 — Article 16(4B)
Read judgment