High Courts13 Sept 2018Disposed Off
Mukul Kr. Sharma Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0032
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 7(II), 9
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 8 of 63
High Courts13 Sept 2018Dismissed
Rafiqul Islam Vs Union Of India And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0031
Code of Civil Procedure, 1908 — Section 30, Order 11 Rule 1Foreigners Act, 1946 — Section 9Citizenship Act, 1955 — Section 21
High Courts13 Sept 2018Disposed Off
Trailokya Kalita And Anr Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0030
High Courts12 Sept 2018Dismissed
M.K.Mashiuddin Ahmed Vs Dr. Gazi Giasuddin Ahmed
Gauhati High Court · (2018) 09 GAU CK 0029
High Courts12 Sept 2018Disposed Off
Gitanjali Talukdar Choudhury Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0028
High Courts12 Sept 2018Disposed Off
Bhagwan Ram Chauhan Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0027
High Courts12 Sept 2018Allowed
Sri Balen Ray Vs Union Of India And 5 Ors.
Gauhati High Court · (2018) 09 GAU CK 0026
Foreigners Act, 1946 — Section 9
High Courts12 Sept 2018Disposed Off
M/S. Star Paper And Board Mill Vs Union Of India And 6 Ors.
Gauhati High Court · (2018) 09 GAU CK 0025
High Courts12 Sept 2018Dismissed
Jwngsar Baglary Vs Assam Gramin Vikash Bank And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0024
Regional Rural Bank Act, 1976 — Section 17Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1998 — Rule 4, 5, 6, 7, 8
High Courts10 Sept 2018Disposed Off
Anjan Mitra And 3 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 09 GAU CK 0023
High Courts10 Sept 2018Dismissed
Musstt. Surjyadhan Bibi, Surjyabhan Bibi Vs Union Of India And 6 Ors.
Gauhati High Court · (2018) 09 GAU CK 0022
Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Allowed
Monoranjan Deb His Sole Legal Heirs Is Madan Mohan Deb Vs Prasanna Kr. Das His Legal Heirs Binod Kr. Das And Ors
Gauhati High Court · (2018) 09 GAU CK 0021
High Courts07 Sept 2018Disposed Off
Ghanashyam Das Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0020
High Courts07 Sept 2018Disposed Off
Sonamura Foreign Liquor Shop No.2 And Anr Vs Union Of India And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0019
Prohibition of Benami Property Transactions Act, 1988 — Section 2(ix), 19(1), 24, 24(4), 24(4)(b)(i)
High Courts07 Sept 2018Disposed Off
Kamaleswar Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0018
High Courts07 Sept 2018Dismissed
Parul Bala Debnath Vs Union Of India And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0017
Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Allowed
Shri Pranjal Saikia Vs State of Assam
Gauhati High Court · (2018) 09 GAU CK 0016
Assam Minor Mineral Concession Rules, 2013 — Rule 32(1), 33(1)
High Courts07 Sept 2018Dismissed
United India Insurance Co Ltd Vs Abu Bakkar Siddique Prodhani And 5 Ors
Gauhati High Court · (2018) 09 GAU CK 0015
Indian Penal Code, 1860 — Section 279, 338
High Courts06 Sept 2018Allowed
Abdul Hakim Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 09 GAU CK 0014
High Courts06 Sept 2018Disposed Off
Hemendra Nath Deka And 2 Ors Vs Union Of India
Gauhati High Court · (2018) 09 GAU CK 0013