High Courts06 Sept 2018Allowed
Kanti Khatanier Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 09 GAU CK 0012
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 9 of 63
High Courts06 Sept 2018Allowed
United India Insurance Co. Ltd. Vs Smti. Lili Bezbaruah
Gauhati High Court · (2018) 09 GAU CK 0011
Motor Vehicles Act, 1988 — Section 147, 163A, 166, 165
High Courts06 Sept 2018Allowed
Manoj Talukdar Vs Regional Manager
Gauhati High Court · (2018) 09 GAU CK 0010
Motor Vehicles Act, 1988 — Section 168, 169, 173
High Courts06 Sept 2018Allowed
National Insurance Company. Ltd. Vs Smti. Asima Gogoi
Gauhati High Court · (2018) 09 GAU CK 0009
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts05 Sept 2018Disposed Off
Dinesh Kumar Mittal Vs Vijaya Bank (A Govt. Of India Undertaking) And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0008
High Courts04 Sept 2018Disposed Off
Dhekiajuli Marowari Panchayat And 2 Ors. Vs Bhuban Borah
Gauhati High Court · (2018) 09 GAU CK 0007
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 3 Rule 4Constitution of India, 1950 — Article 227
High Courts04 Sept 2018Allowed
MD ABDUL RAHIM And ANR Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0006
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 161, 164
High Courts03 Sept 2018Dismissed
Praneswar Basumatary Vs Asomiya Pratidin And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0005
Code of Civil Procedure, 1908 — Section 96Indian Evidence Act, 1872 — Section 102
High Courts03 Sept 2018Dismissed
Smti Gita Hazarika Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0004
High Courts03 Sept 2018Allowed
Sri Kamal Sarma Vs Sri Kabindra Prasad Sarma And 5 Ors
Gauhati High Court · (2018) 09 GAU CK 0003
Assam State Acquisition of Lands Belonging to Religious or Charitable Institutions of Public Nature Act, 1959 — Section 3(2), 5, 15
High Courts03 Sept 2018Disposed Off
Khusboo Chirania @ Kanta Chirania And 3 Ors. Vs Kamal Kumar Sovasaria And Anr.
Gauhati High Court · (2018) 09 GAU CK 0002
Motor Vehicle Act, 1988 — Section 173
High Courts03 Sept 2018Dismissed
Employees State Insurance Corporation Regional Office And 2 Ors Vs M/S Hindustan Coca Cola Beverages Pvt Ltd And Anr.
Gauhati High Court · (2018) 09 GAU CK 0001
Limitation Act, 1963 — Section 5Employees’ State Insurance Act, 1948 — Section 45-A(A), 45A, 75, 77, 82, 82(3)Constitution of India, 1950 — Article 226
High Courts30 Aug 2018Allowed
Sri Kamal Sarma Vs Sri Kabindra Prasad Sarma And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0034
Assam State Acquisition of Lands Belonging to Religious or Charitable Institutions of Public Nature Act, 1959 — Section 3(2), 5, 15
High Courts30 Aug 2018Dismissed
Rahmat Ullah Vs Md. Sayed Ali And Ors
Gauhati High Court · (2018) 08 GAU CK 0033
Code of Criminal Procedure, 1973 — Section 145Indian Evidence Act, 1872 — Section 101
High Courts30 Aug 2018Dismissed
Md. Matin Uddin Laskar Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 08 GAU CK 0032
High Courts30 Aug 2018Disposed Off
Rakhi Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0031
Assam Services (Pension) Rules, 1969 — Section 31
High Courts30 Aug 2018Disposed Off
Darshan Chakma And 3 Ors. Vs Union Of India And Anr.
Gauhati High Court · (2018) 08 GAU CK 0030
Constitution of India, 1950 — Article 32, 142
High Courts29 Aug 2018
Kalong Nadi Anchalik Meen Samabai Samity Ltd. And Anr. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 08 GAU CK 0029
Assam Fishery Rules, 1953 &msdash; Section 12
High Courts29 Aug 2018Disposed Off
Huran Nessa, Suran Nessa Vs Union of India
Gauhati High Court · (2018) 08 GAU CK 0028
Code of Civil Procedure, 1908 — Section 114, 151, Order 9 Rule 13Limitation Act, 1963 — Section 5Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Dismissed
Lodha Kumar Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0027
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 164, 313