High Courts06 Aug 2018Allowed
Indian Oil Corporation Ltd And 2 Ors Vs M/S Mrp Enterprise And 12 Ors
Gauhati High Court · (2018) 08 GAU CK 0006
Constitution of India 1950 — Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 11 of 63
High Courts06 Aug 2018Allowed
Mohan Rabidas Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0005
Indian Penal Code, 1860 — Section 302, 326, 448, 457Code of Criminal Procedure, 1973 — Section 161
High Courts06 Aug 2018Disposed Off
Jakir Hussain Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 08 GAU CK 0004
High Courts03 Aug 2018Dismissed
Sri Sekhar Kanti Sarkar Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 08 GAU CK 0003
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9(9)
High Courts02 Aug 2018Disposed Off
Bajaj Allianz General Insurance Co. Ltd. Vs Momi Boruah
Gauhati High Court · (2018) 08 GAU CK 0002
Motor Vehicle Act, 1988 — Section 147, 163A, 165
High Courts01 Aug 2018Dismissed
Azmat Ali Vs Union Of India
Gauhati High Court · (2018) 08 GAU CK 0001
Foreigners Act, 1946 — Section 8, 9Constitution of India 1950 — Article 355
High Courts30 Jul 2018Disposed Off
Sabur Uddin Vs Union Of India
Gauhati High Court · (2018) 07 GAU CK 0105
High Courts30 Jul 2018
Sri Utpal Das Vs Divisional Manager National Insurance Company Limited And 2 Ors
Gauhati High Court · (2018) 07 GAU CK 0104
Workmen’s Compensation Act, 1923 — Section 3, 10, 30Indian Penal Code, 1860 — Section 120(B), 201, 302, 365
High Courts27 Jul 2018Disposed Off
Tirath Singh Chadha Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0103
Indian Penal Code, 1860 — Section 34, 302, 307, 326Code of Criminal Procedure, 1973 — Section 144, 161, 197, 197(1)
High Courts27 Jul 2018Dismissed
Ananda Hazarika Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0102
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 106
High Courts26 Jul 2018Disposed Off
Ishwar Prasad Jalan Vs Madan Lal Agarwal
Gauhati High Court · (2018) 07 GAU CK 0101
Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1( r), Order 39 Rule 1, 2Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts26 Jul 2018Dismissed
Union Of India And Anr. Vs M/S Kiran Construction
Gauhati High Court · (2018) 07 GAU CK 0100
Arbitration and Conciliation Act, 1996 — Section 34, 37Code of Civil Procedure, 1908 — Section 47Constitution of India 1950 — Article 226, 227
High Courts26 Jul 2018Dismissed
Shahud Ahmed Barlaskar And 8 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 07 GAU CK 0099
High Courts26 Jul 2018Dismissed
Bishwanath Mandal And 5 Ors. Vs Union Of India And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0098
Foreigners Act, 1946 — Section 2(a), 8Indian Evidence Act, 1872 — Section 3
High Courts26 Jul 2018Dismissed
Kartik Murari Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0097
Indian Penal Code, 1860 — Section 302, 363, 366, 376Protection of Children from Sexual Offence (POCSO) Act, 2012 — Section 4Code of Criminal Procedure, 1973 — Section 161, 216, 313, 361
High Courts26 Jul 2018Allowed
Geju Praja Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0096
Indian Penal Code, 1860 — Section 302
High Courts25 Jul 2018Dismissed
Ajbahar Ali Vs Union Of India
Gauhati High Court · (2018) 07 GAU CK 0095
Foreigners Act, 1946 — Section 8, 9Constitution of India 1950 — Article 355
High Courts25 Jul 2018Allowed
Putul Kachari And 2 Ors. Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 07 GAU CK 0094
Land Acquisition Act, 1894 — Section 4(1), 18, 25
High Courts24 Jul 2018Allowed
North East Region Finservices Limited And Anr. Vs State Of Mizoram And Ors
Gauhati High Court · (2018) 07 GAU CK 0093
Reserve Bank of India Act, 1934 — Section 45Q, 45I, 45IB, 45IC, 45IJ, 45JA, 451A,45IA, 45K, 45L, 45MB, 45MC, 45NState of Mizoram enacted Mizoram Money Lenders and Accredited Loan Providers (Regulation) Act, 2010 — Section 1(4), 2(1), 2(2), 2(8), 2(8)(m), 2(9), 5, 28State of Mizoram enacted the Mizoram Money Lenders and Accredited Loan Providers (Regulation) (First Amendment) Act, 2011 — Section 2, 3
High Courts24 Jul 2018Disposed Off
Miss Firdoshi And Anr Vs North East Frontier Railway And 3 Ors.
Gauhati High Court · (2018) 07 GAU CK 0092