High Courts24 Jul 2018Disposed Off
Sanghamitra Barbora And 5 Ors. Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0091
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 12 of 63
High Courts24 Jul 2018Dismissed
M/S Premier Roller Flour Mills And Ors. Vs ICICI Bank Ltd And Ors
Gauhati High Court · (2018) 07 GAU CK 0090
Negotiable Instruments Act, 1881 — Section 138, 138(b), 141, 1421, 142A, 42(2)General Clauses Act, 1897 — Section 27Code of Criminal Procedure, 1973 — Section 178(d)
High Courts24 Jul 2018Allowed
Prakash Das Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0089
High Courts24 Jul 2018Disposed Off
Kamal Kumar Bhuyan Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 07 GAU CK 0088
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9
High Courts24 Jul 2018Dismissed
Parimal Chanda Vs Sobita Chanda
Gauhati High Court · (2018) 07 GAU CK 0087
Hindu Marriage Act, 1955 — Section 28
High Courts24 Jul 2018Dismissed
National Insurance Co.Ltd. Vs Nirada Devi And Anr
Gauhati High Court · (2018) 07 GAU CK 0086
Motor Vehicle Act, 1988 — Section 2(30), 149
High Courts24 Jul 2018Partly Allowed
Siva Dihingia Vs State Of Assam And Ors.
Gauhati High Court · (2018) 07 GAU CK 0085
Indian Penal Code, 1860 — Section 302, 304
High Courts23 Jul 2018Allowed
Mridul Baishya Vs Union Of India
Gauhati High Court · (2018) 07 GAU CK 0084
High Courts23 Jul 2018Disposed Off
Md Fajal Uddin Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 07 GAU CK 0083
Assam Education (Provincialisation) of Services of Teachers and Re-Organization of Educational Institution Act, 2017 — Section 13(6), 24
High Courts23 Jul 2018Dismissed
Aisa Bewa And Anr Vs Saidul Islam And Anr
Gauhati High Court · (2018) 07 GAU CK 0082
High Courts23 Jul 2018Allowed
Babul Sarkar Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0081
Indian Penal Code, 1860 — Section 302, 304(B), 306Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 3
High Courts23 Jul 2018Dismissed
Raju Kujur Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0080
Indian Penal Code, 1860 — Section 34, 201, 302, 376Code of Criminal Procedure, 1973 — Section 161, 172(2), 313Indian Evidence Act, 1872 — Section 27
High Courts20 Jul 2018Dismissed
Madhab Chandra Kalita Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 07 GAU CK 0079
High Courts20 Jul 2018Dismissed
Reliance General Insurance Co Ltd Vs Mrs Bane Boro And 3 Ors
Gauhati High Court · (2018) 07 GAU CK 0078
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jul 2018Partly Allowed
Oriental Insurance Company Ltd Vs Mrs Afia Begum And 5 Ors
Gauhati High Court · (2018) 07 GAU CK 0077
High Courts20 Jul 2018Allowed
Baikuntha Das Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0076
Indian Evidence Act, 1872 — Section 25
High Courts20 Jul 2018Allowed
Sri Dipak Kumar Singh Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0075
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii), 20(b)(ii)(c), 29, 42, 43, 52A, 52A(2), 67Code of Criminal Procedure, 1973 — Section 100, 208, 313
High Courts20 Jul 2018Dismissed
Nikudin Tiru Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0074
Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 300, 302
High Courts20 Jul 2018Dismissed
Purna Kanta Boruah Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0073
Code of Criminal Procedure, 1973 — Section 313, 313(4)Indian Penal Code, 1860 — Section 84, 300, 302
High Courts20 Jul 2018
Raju Nunia, Laika Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0072
Indian Penal Code, 1860 — Section 34, 302, 449Code of Criminal Procedure, 1973 — Section 313