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Gauhati High Court judgments, 2018

1,247 judgments · page 14 of 63

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High Courts18 Jul 2018Dismissed

Narendra Kumar Nath And Anr Vs State Of Assam And Anr

Gauhati High Court · (2018) 07 GAU CK 0051

Indian Penal Code, 1860 — Section 34, 302, 307, 326Code of Criminal Procedure, 1973 — Section 164, 313
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High Courts17 Jul 2018Allowed

Partha Sarathi Chakraborty And Ors Vs Gopal Nanda Goswami And Anr

Gauhati High Court · (2018) 07 GAU CK 0050

Indian Evidence Act, 1872 — Section 61, 63(1), 64, 65, 67, 74(2)Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 21, Order 7 Rule 3
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High Courts17 Jul 2018Dismissed

Kshitish Ranjan Paul And Anr. Vs Digendra Das And 6 Ors.

Gauhati High Court · (2018) 07 GAU CK 0049

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High Courts17 Jul 2018Disposed Off

Minati Bora And Ors Vs State Of Assam And Ors

Gauhati High Court · (2018) 07 GAU CK 0048

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High Courts17 Jul 2018Disposed Off

Nilotpal Das And 8 Ors Vs State Of Assam And Ors

Gauhati High Court · (2018) 07 GAU CK 0047

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High Courts17 Jul 2018Dismissed

Sri Kamalakanta Bhattacharjee Vs Smt Kusum Devi

Gauhati High Court · (2018) 07 GAU CK 0046

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High Courts17 Jul 2018Dismissed

Nripendra Deka Vs Smt. Labanya Deka

Gauhati High Court · (2018) 07 GAU CK 0045

Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 494, 498(A)
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High Courts17 Jul 2018Partly Allowed

Biman Deb And 6 Ors. Vs State Of Assam And Anr.

Gauhati High Court · (2018) 07 GAU CK 0044

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324, 326, 447Code of Criminal Procedure, 1973 — Section 164
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High Courts17 Jul 2018Disposed Off

Baten Ali, Abdul Baten Ali And Anr. Vs State Of Assam And 2 Ors.

Gauhati High Court · (2018) 07 GAU CK 0043

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 266A, 366A
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High Courts16 Jul 2018Allowed

Ms. Iftara Begum Vs State Of Assam And 5 Ors.

Gauhati High Court · (2018) 07 GAU CK 0042

Assam Services (Pension) (Amendment) Rules, 2003 — Rule 3C, 143C
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High Courts16 Jul 2018Dismissed

Union Of India And 4 Ors Vs Hari Kanta Kalita

Gauhati High Court · (2018) 07 GAU CK 0041

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High Courts16 Jul 2018Disposed Off

Smti. Jusmita Borah Vs State Of Assam And 3 Ors

Gauhati High Court · (2018) 07 GAU CK 0040

Constitution of India 1950 — Article 14, 15, 16(1)
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High Courts16 Jul 2018Disposed Off

Must Balijan Bewa Vs Divisional Manager The Oriental Insurance Co Ltd And Anr

Gauhati High Court · (2018) 07 GAU CK 0039

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High Courts16 Jul 2018Dismissed

M/S. New India Assurance Co. Ltd. Vs Laku Moni Borah Bhuyan And 2 Ors.

Gauhati High Court · (2018) 07 GAU CK 0038

Motor Vehilce Act, 1988 — Section 147(5), 149(1)Insurance Act 1938 — Section 64VB
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High Courts16 Jul 2018Disposed Off

National Insurance Company Ltd. Vs Sri Harish Ch. Roy

Gauhati High Court · (2018) 07 GAU CK 0037

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High Courts16 Jul 2018

Sri Dipen Borah Vs Manager The Icici Lombard General Insurance Co. Ltd And 3 Ors

Gauhati High Court · (2018) 07 GAU CK 0036

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High Courts16 Jul 2018Dismissed

National Insurance Co. Ltd. Vs Abdul Salam Sarkar And 2 Ors.

Gauhati High Court · (2018) 07 GAU CK 0035

Workmen’s Compensation Act, 1923 — Section 22, 30Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365, 379, 411Motor Vehilce Act, 1988 — Section 147(1)(b), 167
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High Courts16 Jul 2018Disposed Off

Pradip Rajkhowa And 2 Os. Vs State Of Assam And Anr.

Gauhati High Court · (2018) 07 GAU CK 0034

Code of Criminal Procedure, 1973 — Section 482, 561AIndian Penal Code, 1860 — Section 405, 406, 415, 420
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High Courts16 Jul 2018Disposed Off

Pankaj Das Vs State Of Assam And Anr.

Gauhati High Court · (2018) 07 GAU CK 0033

Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 90, 375, 376, 420, 482, 493, 506
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High Courts13 Jul 2018Disposed Off

Ratan Terang And 17 Ors. Vs State Of Assam And 8 Ors.

Gauhati High Court · (2018) 07 GAU CK 0032

Assam Autonomous District (Constitution of District Council) Rules 1951 — Rule 128(4)(b)
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