High Courts13 Jul 2018Disposed Off
Force No. 065323264 Asi/Ministerial Pravin Kumar Jha Vs Union Of India And 4 Ors.
Gauhati High Court · (2018) 07 GAU CK 0031
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 15 of 63
High Courts13 Jul 2018Disposed Off
Sri Diganta Sarma Vs Miss Chaitali Siddhanta And 6 Ors
Gauhati High Court · (2018) 07 GAU CK 0030
High Courts13 Jul 2018Disposed Off
Oriental Insurance Co. Ltd. Vs Ram Singh Rongfer And 2 Ors
Gauhati High Court · (2018) 07 GAU CK 0029
Motor Vehilce Act, 1988 — Section 63A, 166
High Courts13 Jul 2018Disposed Off
Miss. Muslima Khatun Vs Oriental Insurance Company Ltd.
Gauhati High Court · (2018) 07 GAU CK 0028
Motor Vehilce Act, 1988 — Section 166
High Courts13 Jul 2018Allowed
Padma Nath Talukdar Vs M/S Juma Hardware And Ors
Gauhati High Court · (2018) 07 GAU CK 0027
Motor Vehilce Act, 1988 — Section 166
High Courts13 Jul 2018Disposed Off
Oriental Insurance Company Ltd. Vs Miss. Muslima Khatun
Gauhati High Court · (2018) 07 GAU CK 0026
High Courts13 Jul 2018Allowed
Sukumar Das Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0025
Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 113(B)
High Courts12 Jul 2018Disposed Off
M/S New India Assurance Co. Ltd. Vs Khyama Talukdar And Ors
Gauhati High Court · (2018) 07 GAU CK 0024
Motor Vehilce Act, 1988 — Section 140, 146, 147, 146(1), 147(1)(b), 166
High Courts12 Jul 2018
Himachal Road Transport Corporation Vs Mrs. Inumoni Begum
Gauhati High Court · (2018) 07 GAU CK 0023
High Courts12 Jul 2018
Oriental Insurance Co. Ltd. Vs Md. Taibur Rahman And Anr
Gauhati High Court · (2018) 07 GAU CK 0022
Workmen's Compensation Act, 1923 — Section 10, 30Indian Penal Code, 1860 — Section 279, 337, 338
High Courts11 Jul 2018Allowed
Chaldailova Vs Zapari and ors
Gauhati High Court · (2018) 07 GAU CK 0109
Mizo District Council House Site Acts, 1953 — Rule 3 (1)(2)(3)Limitation Act, 1963 — Article 136
High Courts11 Jul 2018Dismissed
Shri Nitai Mudok Vs Shri Suren Saikia, Surendra Saikia And Ors
Gauhati High Court · (2018) 07 GAU CK 0021
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 16(c)
High Courts11 Jul 2018Dismissed
M/S Unidus Agents And Distributors And 5 Ors Vs Central Bank Of India And Anr.
Gauhati High Court · (2018) 07 GAU CK 0020
Recovery of Debts due to Banks and Financial Institution Act, 1993 — Section 31Limitation Act, 1963 — Section 18Indian Contract Act, 1872 — Section 25
High Courts11 Jul 2018Dismissed
Assam Medicine Dealers Association Vs Guwahati Municipal Corporation
Gauhati High Court · (2018) 07 GAU CK 0019
Guwahati Municipal Act, 1971 — Section 2(78), 180, 180(1), 180(4), 180(5)Constitution of India 1950 — Article 266, 276(2)
High Courts11 Jul 2018Disposed Off
Sri Gopal Kalita Vs Sri Sadananda Das
Gauhati High Court · (2018) 07 GAU CK 0018
High Courts11 Jul 2018Disposed Off
National Insurance Co. Ltd., Vs Smt. Marina Begum
Gauhati High Court · (2018) 07 GAU CK 0017
High Courts11 Jul 2018Disposed Off
Md. Julhas Ali Vs Regional Manager, National Insurance Co. Ltd.
Gauhati High Court · (2018) 07 GAU CK 0016
High Courts11 Jul 2018Allowed
Bhaskar Roy Choudhury And Anr Vs Hironmoy Sekhar Das Astopati @ Roy Astopati And 2 Ors 11.00
Gauhati High Court · (2018) 07 GAU CK 0015
Indian Succession Act, 1925 — Section 229, 237, 255, 257, 278, 278(d)Indian Evidence Act, 1872 — Section 65(c), 67, 68, 69, 74, 74(2), 76, 78, 78(6), 86, 90Limitation Act, 1963 — Article 137
High Courts10 Jul 2018Disposed Off
Lalthakima Vs State of Mizoram
Gauhati High Court · (2018) 07 GAU CK 0108
Indian Penal Code, 1860 — Section 34, 71, 380, 457Code of Criminal Procedure, 1973 — Section 31, 31(1), 31(2), 482
High Courts10 Jul 2018Allowed
Lalruatpuii Hlawnmual and ors Vs State of Mizoram represented and ors
Gauhati High Court · (2018) 07 GAU CK 0107
Mizoram Health Service Rules, 2009 — Rule 8, 10, 10(1), 10(3), 10(1)(3), 20, 30