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Gauhati High Court judgments, 2018

1,247 judgments · page 17 of 63

High Courts25 Jun 2018Dismissed

Arun Tanti Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0108

Indian Penal Code, 1860 — Section 336(A), 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 9, 29, 30Code of Criminal Procedure, 1973 — Section 164
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High Courts25 Jun 2018Disposed Off

Ajay Tamuly Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0106

Indian Penal Code, 1860 — Section 212, 376, 376(1), 511Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 9, 29, 30Code of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts25 Jun 2018Disposed Off

Jems Bhangra Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0105

Indian Penal Code, 1860 — Section 376, 376(1)Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 9, 29, 30Code of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts25 Jun 2018Disposed Off

Gyan Ranjan Gogoi Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0104

Indian Penal Code, 1860 — Section 376(f), 376(1)(f), 376(2)(f), 506Code of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 4, 42
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High Courts25 Jun 2018Disposed Off

Gautam Goyari Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0103

Indian Penal Code, 1860 — Section 376, 376(1), 376(2)(f), 511, 354Code of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts25 Jun 2018Partly Allowed

Anjan Ray Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0102

Indian Penal Code, 1860 — Section 201, 302, 304Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 25, 26, 27, 106, 114
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High Courts25 Jun 2018Partly Allowed

Smt. Suljina Dhan Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0100

Indian Penal Code, 1860 — Section 300, 302, 304Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 106
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High Courts22 Jun 2018Disposed Off

Meriza Khatun Vs State Of Assam And Ors.

Gauhati High Court · (2018) 06 GAU CK 0123

Code of Criminal Procedure, 1973 — Section 125Assam Muslim Marriages and Divorces Registration Act, 1935 — Section 2(2), 2A, 3, 6, 9, 9(a), (b), (c), 11Protection of Women from Domestic Violence Act, 2005 — Section 12
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High Courts22 Jun 2018Allowed

Kanak Boro Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0121

Indian Penal Code, 1860 — Section 302 447Code of Criminal Procedure, 1973 — Section 161, 235(2), 313, 357A
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High Courts22 Jun 2018Allowed

Arun Gokhlani Vs Central Bureau Of Investigation

Gauhati High Court · (2018) 06 GAU CK 0120

Indian Penal Code, 1860 — Section 120(A), 120(B), 161, 420Prevention of Corruption Act, 1947 — Section 5, 5(a)(d), 5(1)(d), 5(1)(a), 5(2), 7, 13,Code of Criminal Procedure, 1973 — Section 215, 464(1)
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