COURT ARCHIVE

Gauhati High Court judgments, 2018

1,247 judgments · page 18 of 63

High Courts21 Jun 2018Dismissed

Lubi Industries LLP Vs State Of Assam And Ors

Gauhati High Court · (2018) 06 GAU CK 0115

Indian Contract Act, 1872 — Section 70Sale of Goods Act, 1930 — Section 4Assam Fiscal Responsibility and Budget Management Act, 2005 — Section 7, 7(2), 8

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High Courts21 Jun 2018

Rakib Uddin Vs Union Of India

Gauhati High Court · (2018) 06 GAU CK 0114

Railways Act, 1989 — Section 124A

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High Courts20 Jun 2018Allowed

Romalsawmi Vs L. Zalawta

Gauhati High Court · (2018) 06 GAU CK 0133

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High Courts20 Jun 2018Dismissed

Minabala Das Vs Paresh Chandra Das

Gauhati High Court · (2018) 06 GAU CK 0113

Assam Urban Areas Rent Control Act, 1972 — Section 7

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High Courts20 Jun 2018Dismissed

Mina Borah And 2 Ors. Vs Prahash Chandra Bhattacharya

Gauhati High Court · (2018) 06 GAU CK 0112

Code Of Civil Procedure, 1908 — Section 115, 151, Order 8 Rule 1

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High Courts19 Jun 2018Disposed Off

Zadingliana Vs Thakur Chand

Gauhati High Court · (2018) 06 GAU CK 0132

Motor Vehicles Act, 1988 — Section 3, 19(1), 19(1)(e), 141, 147, 149, 149(2), 166

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High Courts19 Jun 2018Disposed Off

Zamkhawngin Vs State of Mizoram

Gauhati High Court · (2018) 06 GAU CK 0131

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 41(2), 41, 42(2), 42, 43

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High Courts19 Jun 2018Disposed Off

Dudu Chakma Vs State of Mizoram and ors

Gauhati High Court · (2018) 06 GAU CK 0130

Code of Civil Procedure, 1908 &mdash Section 80ChakmaAutonomousDistrict(AgriculturalLand)Act, 1982 — Section 7(2), 11

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High Courts19 Jun 2018Dismissed

Sunil Kumar Agarwal Vs Raghabendra Pathak And Ors

Gauhati High Court · (2018) 06 GAU CK 0111

Indian Evidence Act, 1872 — Section 116Delhi Rent Control Act, 1958 — Section 2(c), 2(e), 21

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High Courts19 Jun 2018Dismissed

Mrs. Rasna Khatun Vs union of India And Ors

Gauhati High Court · (2018) 06 GAU CK 0110

Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226

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High Courts19 Jun 2018Allowed

Basant Kumar Agrawal Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0109

Code of Criminal Procedure, 1973 — Section 181, 181(4), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420Constitution of India 1950 — Article 226, 226(1A), 226(2)

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High Courts19 Jun 2018Dismissed