In re: State of Assam represented by the Principal Secretary, Home and Political(B) Department, Government of Assam, Janata Bhawan, Dispur, Guwahati 781006 Vs

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Judgment

373 paragraphs · 839 words

Sl.N o,"F. T. M-2

Case No.",S.P. Ref. No.,"N a m e of the

Proceedee","Disposal

date",Remarks,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

1,43/16,"I M (D)T Case

No.1055/2001",Dipali Bala Das,30.9.201 6,"Operative

Order (s) was signed by the

Member stating that detailed

order is appended, but no

detailed order (s) / opinion is

availableÂ Â Â Â Â Â Â Â on

record

Â",,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

2,03/16,F.T. Case No.211/07,Baser Ali,27.9.201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

3,44/16,F.T. Case No.166/12,Joynal Ali,29/9/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

4,29/16,F.T. Case No.217/07,Mazibar Ali,16/9/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

5,53/16,F.T. Case No.243/09,Lokman Ali,23/9/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

6,48/16,"I M (D)T Case

No.128/2001",Abdul Ali,27/6/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

7,124/15,"I M (D)T Case

No.1034/2004",Jahanara Begam,15/6/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

8,59/16,F.T. Case No.281/2007,Kurpan Ali,27/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

9,102/16,F.T. Case No.10/2016,Jabu Ali,27/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

10,91/16,F.T. Case No.54/11,Ainul Haque,18/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

11,07/16,"I M (D)T Case

No.1037/2004",Ranjura Begam,26/10/2 016,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

12,54/16,F.T. Case No.59/12,"Md. Akabbar

Ali",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

13,136/16,F.T. Case No.194/11,"Md. Siddique

Ali",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

14,142/16,F.T. Case No.215/2007,"M d . Matiul

Rahman",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

15,122/16,F.T. Case No.96/2008,Md. Pasan Ali,23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

16,11/17,"I M (D)T Case

No.1601/2004",Md. Abdul Halim,23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

17,65/16,F.T. Case No.137/11,Tejek Ali,15/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

18,14/17,"I M (D)T Case

No.2654/2004",Md. Jalal Ali,23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

19,18/17,"I M (D)T Case

No.2565/2004","Musstt. Jayada

Begam",23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,,,,,,,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,2.,137/1 5,F.T. Case No. 508/10,Md. Baharul Islam,24/6/201 6,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,3.,70/16,F.T. Case No. 372/10,Jakiran Nessa,26/5/201 7,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,4.,85/16,F.T. Case No. 162/08,Rafik Ali,23/5/201 7,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

,5.,128/1 5,F.T. Case No. 230/10,Chanbar Ali,21/4/201 6,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,6.,42/16,"I M (D)T Case No

542/2001",.Padma Das,3/5/2017,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,7.,118/1 6,F.T. Case No. 234/07,Md. Babar Ali,9/5/2017,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,8.,109/1 5,"I M (D)T Case No

1959/2004",.Md. Jamir Ali,19/7/201 6,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,9.,31/16,F.T. Case No. 238/07,Md. Sabed Ali,27/7/201 6,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,10.,130/1 5,F.T. Case No. 507/10,Md. Majamil Haque,24/6/201 6,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,11.,128/1 6,"I M (D)T Case No

445/2001",.Sarala Das,25/5/2017,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,12.,114/1 6,F.T. Case No. 338/07,Md. Ahab Ali Khalifa,9/5/2017,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,13.,104/1 5,"I M (D)T Case No

419/2001",.Ranjan Ali,27/9/2016,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â,14.,126/1 5,"I M (D)T Case No

1790/2004",.Abdul Ali,18/5/2016,-Do-,Â,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

,15.,19/16,I M (D)T Case No,.Jamaluddin,18/5/2016,-Do-,,,,,,,,,,,,

Â,,,127/2001,,,,,,,,,,,,,,,Â

,,,,,,,,,,,,,,,,,,

Â,,Â,,,Â,,,,Â,,,Â,,,,Â,,

,,,,,,,,,,,,,,,,,,

16.,,131/15,,,"IM (D)T CaseNo.

715/2003",,,,Sahjahan Ali,,,28/7/2 016,,,,-Do-,,

,,,,,,,,,,,,,,,,,,

17.,,136/1 5,,"F.T. Case No.

340/07",,,,"Md.

Rahimuddin A

li",,,26/10/2016,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

18.,,8/16,,"F.T. Case No.

161/08",,,,Md. Kasim Al i,,,24/6/2016,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

19.,,88/15,,"IM (D)T Case No.

2344/2004",,,,"M d . Abubakkar

Siddique",,,18/5/2016,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

20.,,107/1 5,,"IM (D)T Case No.

1957/2004",,,,Shamir Ali,,,19/7/2016,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

21.,,10/17,,"IM (D)T CaseNo.

664/2004",,,,Md. Jalal Ali,,,14/3/2017,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

22.,,08/17,,"IM (D)T CaseNo.

665/2004",,,,"Musstt. Jayada

Begam",,,14/3/2017,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

23.,,56/16,,"IM (D)T Case

No.1318/200

4",,,,"Safiour

Rahman",,,16/6/17,,,,,,-Do-,

,,,,,,,,,,,,,,,,,,

5.,142/15,,"I M (D)T Case No.

1396/2004",Johura Khatoon,,5/5/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

6.,47/16,,"I M (D)T Case No.

1377/2001",Pashan Ali,,29/6/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

7.,13/16,,"I M (D)T Case No.

1776/2004",Pasan Ali,,29/6/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

8.,02/15,,"I M (D)T Case No.

1168/2001",Lakhi Bala Das,,17/5/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

9.,100/15,,F.T. Case No. 66/2011,Fakir Ali,,23/6/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

10.,93/15,,"I M (D)T Case No.

1955/2004",,Tayab Ali,23/6/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

11.,110/15,,"I M (D)T Case No.

1960/2004",,Jakir Ali,16/5/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

12.,108/15,,IM (D)T Case No.,,Rahima,16/5/201,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

,,,1961/2004,,Begam,6,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

13.,114/15,,F.T. Case No. 269/2010,,Lalchan Ali,22/6/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

14.,94/15,,IM (D)T Case No. 1956/2004,,Saleha Begam,12/5/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

15.,05/16,,IM (D)T Case No. 1038/2004,,Ostam Ali,10/5/201 6,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

16.,04/16,,IM (D)T Case No. 1039/2004,,Bahar Ali,10/5/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

17.,30/15,,F.T. Case No. 234/2009,,"Sukur

Mamud",12/7/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

18.,133/15,,F.T. Case No. 224/2012,,"Md. Rajek

Ali",4/7/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

19.,132/15,,IM (D)T Case No. 124/2003,,"Md.

Sukumuddi n",28/7/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

20.,,26/16,F.T. Case No. 313/2007,,"Md. Maksed

Ali",27/7/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

21.,,25/16,F.T. Case No.311/2007,,Md. Rupchan Ali,27/7/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

22.,,14/16,IM (D)T Case No.1777/2004,,Jahura Khatoon,29/6/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

23.,,117/15,IM (D)T Case No.545/2001,,Puspa Rani Das,21/4/2016,-Do-,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

Â Sl.N

o","F.T. M-2

Case No.",S.P. Ref. No.,O.Pâ€™s Name,Disposal date,Remarks,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

1.,53/2015,F.T. Case No.110/2007,"Anjuwara

Begam",15/2/201 6,"Judgement(s) / opinion is

available on record but no

signature of the",,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

,,,,,"Member is available.

However, certified copy is

obtained by the proceedee.

Â",,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

2.,25/2015,F.T. Case No.138//2007,"Sahjahan

Ali",21/1/201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

3.,45/2015,F.T. Case No.431/2007,Jakir Ali,21/1/201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

4.,51/2015,F.T. Case No.107/2007,Meherjan Nessa,20/1/201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

5.,01/2016,F.T. Case No.45/2008,Jilal Haque,29/6/201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

6.,22/15,F.T. Case No.142/2007,Md. Mister Ali,18/1/201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

7.,122/2015,F.T. Case No.136/2007,Md. Rustam Ali,,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

1,43/16,"IM (D)T Case

No.1055/2001","Dipali Bala

Das",30.9.201 6,"Operative

Order (s) was signed by the Member

sta(cid:48)ng that detailed order is

appended, but no detailed order (s)

/ opinion is",,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

,,,,,"availableÂ Â Â Â Â Â Â Â Â Â Â Â Â Â

record

Â",,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

2,03/16,F.T. Case No.211/07,Baser Ali,27.9.201 6,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

3,44/16,F.T. Case No.166/12,Joynal Ali,29/9/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

4,29/16,F.T. Case No.217/07,"Mazibar

Ali",16/9/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

5,53/16,F.T. Case No.243/09,"Lokman

Ali",23/9/20 16,-Do-,,,,,,,,,,,,,

6,48/16,,,27/6/20 16,,,,,,,,,,,,,,

,,"IM (D)T Case

No.128/2001",Abdul Ali,,,,,,,,,,,,,,,

,,,,,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

7,124/15,"IM (D)T Case

No.1034/2004","Jahanara

Begam",15/6/20 16,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

8,59/16,"F.T. Case

No.281/2007",Kurpan Ali,27/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

9,102/16,F.T. Case No.10/2016,Jabu Ali,27/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

10,91/16,F.T. Case No.54/11,"Ainul

Haque",18/1/20 17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

11,07/16,"IM (D)T Case

No.1037/2004","Ranjura

Begam",26/10/2 016,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

12,54/16,F.T. Case No.59/12,"Md.

Akabbar

Ali",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

13,136/16,F.T. Case No.194/11,"Md.

Siddique

Ali",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

14,142/16,"F.T. Case

No.215/2007","Md.

Matiul

Rahman",20/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

15,122/16,F.T. Case No.96/2008,"Md.

Pasan Ali",23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

16,11/17,"IM (D)T Case

No.1601/2004","Md.

Abdul

Halim",23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

17,65/16,F.T. Case No.137/11,Tejek Ali,15/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

18,14/17,"IM (D)T Case

No.2654/2004","Md. Jalal

Ali",23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,

19,18/17,"IM (D)T Case

No.2565/2004","Musstt.

Jayada

Begam",23/6/17,-Do-,,,,,,,,,,,,,

,,,,,,,,,,,,,,,,,,