High Courts20 Jul 2018Partly Allowed
Binod Karmakar Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0071
Indian Penal Code, 1860 — Section 302, 304
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 13 of 63
High Courts19 Jul 2018Allowed
Tata Motors Ltd. Vs Sumi Sarkar, Sumitra Sarkar And Ors
Gauhati High Court · (2018) 07 GAU CK 0070
Code of Civil Procedure, 1908 — Section 9, 96, 104, 114, 151, Order 43 Rule 1(w), Order 47 Rule 3, Order 47 Rule 1, Order 41 Rule 33Limitation Act, 1963 — Section 14Arbitration and Conciliation Act, 1996 — Section 5, 8, 16
High Courts19 Jul 2018Dismissed
Rajesh Kr. Agarwalla Vs Rohima Bibi And Ors
Gauhati High Court · (2018) 07 GAU CK 0069
Code of Civil Procedure, 1908 — Section 11, Order 41 Rule 27, Order 41 Rule 31Transfer of Property Act, 1882 — Section 52
High Courts19 Jul 2018Disposed Off
Nazifur Rohman Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 07 GAU CK 0068
High Courts19 Jul 2018Disposed Off
Dr. Amalendu Nag Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 07 GAU CK 0067
Assam College Employees (Provincialisation) Rules, 2010 — Rule 5Constitution of India 1950 — Article 245(1)
High Courts19 Jul 2018Disposed Off
Abutalha Md. Samsuzzuha Vs State Of Assam And 7 Ors.
Gauhati High Court · (2018) 07 GAU CK 0066
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 10
High Courts19 Jul 2018Disposed Off
Indra Kanta Gogoi Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 07 GAU CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 420, 468Assam Services (Discipline and Appeal) Act, 1964 — Section 7(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts19 Jul 2018Dismissed
Sri Ganesh Ch. Saikia Vs Smti Gita Saikia
Gauhati High Court · (2018) 07 GAU CK 0064
Hindu Marriage Act, 1955 — Section 13(1)(ia)Family Court Act, 1984 — Section 7(1)Indian Penal Code, 1860 — Section 497
High Courts19 Jul 2018Dismissed
Sri Abani Das Vs Smti Surabhi Baishya
Gauhati High Court · (2018) 07 GAU CK 0063
Hindu Marriage Act, 1955 — Section 13
High Courts19 Jul 2018Dismissed
National Insurance Co Ltd Vs Mohibul Islam And Anr
Gauhati High Court · (2018) 07 GAU CK 0062
High Courts19 Jul 2018Allowed
New India Assurance Co Ltd Vs Gias Uddin And Anr
Gauhati High Court · (2018) 07 GAU CK 0061
Workmen’s Compensation Act, 1923 — Section 2(1)(dd), 10, 30Workmen’s Compensation Rules, 1924 — Section 21(1)(2), 21(3)
High Courts19 Jul 2018Dismissed
Jatin Mallik Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0060
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 8, 27
High Courts19 Jul 2018Allowed
Srikanta Paul Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0059
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120, 120B, 420, 468
High Courts19 Jul 2018Disposed Off
Proshidha Ranjan Neog Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0058
Code of Criminal Procedure, 1973 — Section 397, 482Information Technology Act, 2000 — Section 66E, 66F, 67, 67A, 77AIndian Penal Code, 1860 — Section 292(2), 506
High Courts18 Jul 2018
Nepurjan Bibi Choudhury Vs Musabbir Ali Choudhury And 17 Ors.
Gauhati High Court · (2018) 07 GAU CK 0057
Code of Civil Procedure, 1908 — Section 145, 146Indian Evidence Act, 1872 — Section 63(1), 67, 74(2), 90Registration Act, 1908 — Section 32, 58
High Courts18 Jul 2018Disposed Off
Rekibur Rahman Vs State Of Assam And 6 Ors.
Gauhati High Court · (2018) 07 GAU CK 0056
Essential Commodities Act, 1955 — Section 7Assam Service (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India 1950 — Article 311
High Courts18 Jul 2018Dismissed
Dipankar Dihingia Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 07 GAU CK 0055
High Courts18 Jul 2018Dismissed
Abdus Salam Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 07 GAU CK 0054
Indian Penal Code, 1860 — Section 147, 307, 325, 341
High Courts18 Jul 2018Allowed
Ajit Kumar Khandelwal Vs Amar Nath Khandelwal
Gauhati High Court · (2018) 07 GAU CK 0053
Indian Succession Act, 1925 — Section 63, 63(c), 299, 317Indian Evidence Act, 1872 — Section 68
High Courts18 Jul 2018Dismissed
Hiteswar Neog Vs Diganta Saikia And Anr ]
Gauhati High Court · (2018) 07 GAU CK 0052
Motor Vehilce Act, 1988 — Section 140, 141, 163A, 166, 173