High Courts28 Aug 2018Allowed
Mohan Bora, Guni Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0026
Indian Penal Code, 1860 — Section 34, 302, 304Code of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments, 2018
1,247 judgments · page 10 of 63
High Courts27 Aug 2018Allowed
Sri Ratul Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 08 GAU CK 0025
Assam Minor Mineral Concession Rules, 2013 — Rule 34, 34(1), 34(2)
High Courts24 Aug 2018Allowed
Bhargav Dutta Alias Shri Bhargav Kumar Dutta Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 08 GAU CK 0024
Constitution of India, 1950 — Article 16(4), 226
High Courts13 Aug 2018Disposed Off
Jiban Chandra Kalita Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0023
Assam Services (Pension) Rules, 1969 — Rule 21(b)(ii)
High Courts10 Aug 2018Allowed
Sri Dinesh Chandra Bhowmik @ Dinesh Bhowmik Vs Union of India
Gauhati High Court · (2018) 08 GAU CK 0022
High Courts09 Aug 2018Allowed
Goda Hasda Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0021
Indian Penal Code, 1860 — Section 34, 307, 320, 324, 326, 447
High Courts09 Aug 2018Dismissed
Oreintal Insurance Co. Ltd. Vs Md. Habibur Rahman
Gauhati High Court · (2018) 08 GAU CK 0020
Workmen’s Compensation Act, 1923 — Section 2(e), 30
High Courts09 Aug 2018Allowed
Md Ajibor Rahman And Anr Vs State Of Assam And Ors.
Gauhati High Court · (2018) 08 GAU CK 0019
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161
High Courts09 Aug 2018Dismissed
Lakhimpur Krishi Udyog (P) Ltd. Vs Assam Power Distribution Company Ltd.
Gauhati High Court · (2018) 08 GAU CK 0018
Code of Criminal Procedure, 1973 — Section 154, 173, 482Electricity Act, 2003 — Section 126, 126(2), 126(4), 127, 135, 135(a), 135(e), 135(1), 135(1)(a), 135(1)(b), 135((1)©, 135(1)(d), 138, 151
High Courts09 Aug 2018Partly Allowed
Rajesh Mahali, Dalohatia Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0014
Indian Penal Code, 1860 — Section 302, 304Code of Criminal Procedure, 1973 — Section 313
High Courts09 Aug 2018Dismissed
State Of Assam Vs Abdul Kalam And Ors
Gauhati High Court · (2018) 08 GAU CK 0013
Indian Penal Code, 1860 — Section 148, 149, 302, 341Code of Criminal Procedure, 1973 — Section 161
High Courts08 Aug 2018Partly Allowed
Jamatullah Ali Vs Abdul Jabbar And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0017
Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1(r ), Order 39 Rule 1, Order 39 Rule 2
High Courts08 Aug 2018Disposed Off
Naba Kumar Nath Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 08 GAU CK 0016
High Courts08 Aug 2018Allowed
Dr. Uddipana Goswami Vs Suman Kalyan Chakrabarti
Gauhati High Court · (2018) 08 GAU CK 0015
High Courts07 Aug 2018Disposed Off
Jakir Hussain Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 08 GAU CK 0012
High Courts07 Aug 2018Disposed Off
Samar Jyoti Phukan And 5 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 08 GAU CK 0011
High Courts07 Aug 2018Dismissed
Shrikant S. Karnase Vs Union Of India
Gauhati High Court · (2018) 08 GAU CK 0010
Services (Temporary Service) Rules, 1965 — Rule 5Fundamental Rules — Rule 54
High Courts07 Aug 2018Partly Allowed
Smti. Sthiti Sutradhar Vs Sri Niren Mahanta
Gauhati High Court · (2018) 08 GAU CK 0009
Indian Succession Act, 1925 — Section 306Motor Vehicles Act, 1988 — Section 142, 144, 155, 166, 166(1)
High Courts06 Aug 2018Allowed
Burhan Uddin Barbhyuiya Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 08 GAU CK 0008
High Courts06 Aug 2018Disposed Off
Dilip Chetia Vs State Of Assam And 7 Ors.
Gauhati High Court · (2018) 08 GAU CK 0007