Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A, 2A(2), 2(oo), 10, 25Contract Labour (Regulation and Abolition) Act, 1970 — Section 7, 9, 12

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High Courts06 Feb 2024Dismissed

Akhil Bharatiya Chah Mazdoor Sangha Vs Management Of Ananda Tea Estate

Gauhati High Court · (2024) 02 GAU CK 0005

Constitution Of India, 1950 — Article 226Assam Industrial Disputes Rules, 1948 — Rule 12, 12(4)Industrial Disputes Act, 1947 — Section 11A, 11(3)(d), 38

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High Courts06 Feb 2024Dismissed

M/S Quality Pharma Products Pvt Ltd (Unit-II) Vs State Of Assam And 5 Ors

Gauhati High Court · (2024) 02 GAU CK 0004

Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25

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High Courts05 Feb 2024

Namita Hazarika Vs State Of Assam And 15 Ors

Gauhati High Court · (2024) 02 GAU CK 0011

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High Courts05 Feb 2024Allowed

Ajimuddin Sikdar @ Ajim Ali Sikdar Vs State Of Assam

Gauhati High Court · (2024) 02 GAU CK 0001

Code Of Criminal Procedure, 1973 — Section 164, 313, 374, 383Protection of Children from Sexual Offences Act, 2012 — Section 4

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High Courts02 Feb 2024Disposed Of

Rashmi Rekha Majumder Vs Union Of India And 23 Ors

Gauhati High Court · (2024) 02 GAU CK 0026

Constitution Of India, 1950 — Article 14, 16, 16(4A), 16(4)

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High Courts02 Feb 2024Allowed

Union Of India Vs Lakhi Prava Sonowal Keot

Gauhati High Court · (2024) 02 GAU CK 0025

Railways Act, 1989 — Section 2(29), 123C, 123C(2), 124A

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High Courts02 Feb 2024Allowed

Mustt Monowara Begum Vs Md Moinul Haque And 8 Ors

Gauhati High Court · (2024) 02 GAU CK 0023

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 141, 142, 147, 148, 149, 201, 302, 341Code Of Criminal Procedure, 1973 — Section 154, 161, 162, 164, 313, 372, 378, 384, 482

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High Courts02 Feb 2024Dismissed

Balraj Agro Industries Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 02 GAU CK 0022

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High Courts02 Feb 2024Dismissed

On The Death Of Smti Pesa Rani Ravani Her Legal Heirs Vs On The Death Of Hangsha Rabha His Legal Heirs

Gauhati High Court · (2024) 02 GAU CK 0021

Code of Civil Procedure, 1908 — Section 100Hindu Adoption and Maintenance Act, 1956 — Section 6, 7, 9, 11, 11(vi)

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High Courts01 Feb 2024Disposed Of

Dipanka Borah Vs State Of Assam And 3 Ors

Gauhati High Court · (2024) 02 GAU CK 0024

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High Courts01 Feb 2024Disposed Of

Indra Mohan Kachari Vs Life Insurance Corp. Of India And 2 Ors

Gauhati High Court · (2024) 02 GAU CK 0012

Constitution Of India, 1950 — Article 14, 19, 21

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High Courts30 Jan 2024Disposed Of

Karam Ali Vs State Of Assam

Gauhati High Court · (2024) 01 GAU CK 0039

Constitution Of India, 1950 — Article 14, 16Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 12, 14, 15, 24(5)Assam Civil Services (Conduct) Rules, 1965 — Rule 12

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High Courts30 Jan 2024Dismissed