High Courts28 Feb 2024Allowed

Mithun Rajbongshi Vs State Of Assam And Anr

Gauhati High Court · (2024) 02 GAU CK 0053

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a)(i), 12(3)(b)Indian Penal Code, 1860 — Section 376, 376(2)(n), 406, 420, 448, 509Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts26 Feb 2024Allowed

Thoiba Singh Vs State Of Assam

Gauhati High Court · (2024) 02 GAU CK 0045

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 23, 25, 41, 42, 43, 49, 52, 52A, 52A(2), 52A(3), 52A(4), 53, 55, 57Code Of Criminal Procedure, 1973 — Section 293, 294, 294(3), 313
High Courts26 Feb 2024Dismissed

Rupen Gogoi Vs State Of Assam

Gauhati High Court · (2024) 02 GAU CK 0044

Indian Penal Code, 1860 — Section 376, 376(1), 376CProtection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Feb 2024Dismissed

Dipan Barman Vs State Of Assam

Gauhati High Court · (2024) 02 GAU CK 0043

Indian Penal Code, 1860 — Section 376, 376(2)(n), 406, 420, 448, 509Code Of Criminal Procedure, 1973 — Section 156(3), 173(8), 482