High Courts07 Mar 2024Dismissed
Jahanara Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 03 GAU CK 0015
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9Citizenship Act, 1955 — Section 9
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 18 of 23
High Courts07 Mar 2024Dismissed
Atul Sarkar @ Atul Mandal Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 03 GAU CK 0014
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 9
High Courts07 Mar 2024Dismissed
Maleka Khatoon Vs Union Of India And 6 Ors
Gauhati High Court · (2024) 03 GAU CK 0013
Constitution Of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 151, Order 47 Rule 1Foreigners Act, 1946 — Section 9
High Courts07 Mar 2024Dismissed/Allowed
Dr. Hemam Sunita Devi Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 03 GAU CK 0012
Constitution Of India, 1950 — Article 14, 15(4), 16(4), 341, 341(1), 342, 342(2)
High Courts06 Mar 2024Dismissed
Zakaria Haque Choudhury Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 03 GAU CK 0022
High Courts06 Mar 2024Allowed
Union Of India Vs M/S Shree Mahalaxmi Mills
Gauhati High Court · (2024) 03 GAU CK 0021
Railways Claims Tribunal Act, 1987 — Section 20, 23Railways Act, 1989 — Section 65, 106, 110
High Courts06 Mar 2024Allowed
Union Of India Vs M/S P P Enterprise
Gauhati High Court · (2024) 03 GAU CK 0020
Railways Claims Tribunal Act, 1987 — Section 20, 23Railways Act, 1989 — Section 65, 106, 110
High Courts06 Mar 2024Dismissed
Md. Jakir Hussain And Anr Vs State Of Assam And Anr
Gauhati High Court · (2024) 03 GAU CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 466, 468, 471, 472, 474
High Courts06 Mar 2024Dismissed
Aklima Khatun Vs Indian Oil Corporation And 3 Ors.
Gauhati High Court · (2024) 03 GAU CK 0018
High Courts06 Mar 2024Disposed Of
Haren Saikia Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 03 GAU CK 0017
High Courts06 Mar 2024Allowed
Hamida Begam Vs Union Of India
Gauhati High Court · (2024) 03 GAU CK 0016
High Courts05 Mar 2024Disposed Of
M/S J K Construction Co. And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 03 GAU CK 0007
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2024Disposed Of
M/S Karbi Projects Private Limited Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 03 GAU CK 0006
Constitution Of India, 1950 — Article 226
High Courts04 Mar 2024Allowed
Dulanta Jyoti Kakati Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 03 GAU CK 0011
Code Of Criminal Procedure, 1973 — Section 164, 207, 482Indian Penal Code, 1860 — Section 420, 509Information Technology Act, 2000 — Section 67A
High Courts04 Mar 2024Allowed
Karan Tamang Vs State Of Assam And Anr
Gauhati High Court · (2024) 03 GAU CK 0010
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(b)Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 376(3), 457
High Courts04 Mar 2024Dismissed
Abdul Wahab Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 03 GAU CK 0009
Control and Management of Ferries Rules, 1968 — Rule 34
High Courts04 Mar 2024Dismissed
Ajanta Das Vs State Of Assam And 4 Ors.
Gauhati High Court · (2024) 03 GAU CK 0008
Constitution Of India, 1950 — Article 14, 226
High Courts01 Mar 2024Allowed
Md. Abdul Jinna Prodhani Vs Principal/Secretary, Agomoni Higher Secondary School And 12 Ors
Gauhati High Court · (2024) 03 GAU CK 0005
Code of Civil Procedure, 1908 — Section 100
High Courts01 Mar 2024Allowed
Alpana Das Vs Gita Rani Saha
Gauhati High Court · (2024) 03 GAU CK 0004
Code of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 31Code Of Criminal Procedure, 1973 — Section 107, 144Registration Act, 1908 — Section 17
High Courts01 Mar 2024Allowed
Arati Medhiand 11 Ors Vs Tapon Chandra Medhi And 9 Ors
Gauhati High Court · (2024) 03 GAU CK 0003
Code of Civil Procedure, 1908 — Section 100Hindu Succession Act, 1956 — Section 4