High Courts10 Sept 2024Allowed
Ikbal Hussain Laskar Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 09 GAU CK 1109
Assam Civil Service (Discipline & Appeal) Rules, 1964 - Rule 7, 9
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 3 of 23
High Courts10 Sept 2024Dismissed
Manoj Kumar Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 09 GAU CK 1108
Indian Penal Code, 1860 - Section 323, 494, 498(A), 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts02 Sept 2024Allowed
Sachin Dutta Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 09 GAU CK 1111
Constitution Of India, 1950 - Article 226, 311(2)Negotiable Instruments Act, 1881 - Section 138
High Courts02 Sept 2024Disposed Of
Mustt. Anjuwara Begum @ Anjubara Begum Vs Assam Power Distribution Company Limited And 4 Ors
Gauhati High Court · (2024) 09 GAU CK 1110
Electricity Act, 2003 - Section 57(2), 57(3)
High Courts30 Aug 2024Dismissed
Md. Raja Ali Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 08 GAU CK 1105
High Courts30 Aug 2024Allowed
Pulin Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1104
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9
High Courts30 Aug 2024Dismissed
Force No. 060111875 Ex Sepoy/Gd Vibhas Chandra Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 08 GAU CK 1103
Constitution Of India, 1950 - Article 226Central Reserve Police Force Act, 1949 - Section 10(A)
High Courts28 Aug 2024Dismissed
Sanjib Kumar Deuri Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1106
High Courts27 Aug 2024Dismissed
Pranjal Das Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1108
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 376, 457, 511Central Reserve Police Force Act, 1949 - Rule 28, 29
High Courts27 Aug 2024Disposed Of
United India Insurance Co Ltd. Vs Arati Rabha
Gauhati High Court · (2024) 08 GAU CK 1107
Constitution Of India, 1950 - Article 21Motor Vehicles Act, 1988 - Section 158(6), 166 (3), 166 (4)
High Courts22 Aug 2024Dismissed
Smt. Geeta Barman Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 08 GAU CK 1110
Constitution Of India, 1950 - Article 226
High Courts22 Aug 2024Dismissed
Motibul Hussain Hazarika Vs State Of Assam An 3 Ors
Gauhati High Court · (2024) 08 GAU CK 1109
Constitution Of India, 1950 - Article 265Excise Act, 1910 - Section 3(7), 11, 16, 21, 22(c), 36, 37
High Courts21 Aug 2024Dismissed
M/S Brahmaputra Television Network Vs Union Of India And 6 Ors
Gauhati High Court · (2024) 08 GAU CK 1111
Constitution Of India, 1950 - Article 226Finance Act, 1994 - Section 73(1)Central Goods and Services Tax Act, 2017 - Section 174(2)
High Courts20 Aug 2024Dismissed
Sumit Lal Dey Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 08 GAU CK 1112
Constitution Of India, 1950 - Article 226Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9
High Courts19 Aug 2024Dismissed
Rupak Paul Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1113
High Courts16 Aug 2024Allowed
Regional Director (North Eastern Region) Vs Asmot Ali And 5 Ors
Gauhati High Court · (2024) 08 GAU CK 1115
Constitution Of India, 1950 - Article 215, 226
High Courts16 Aug 2024Disposed Of
Uttam Kumar Sarda And 19 Ors Vs State Of Assam And 10 Ors
Gauhati High Court · (2024) 08 GAU CK 1114
Constitution Of India, 1950 - Article 226Assam Municipal Act, 1956 - Section 177, 321, 299(b)
High Courts13 Aug 2024Dismissed
Ravi Ranjan Kumar Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 08 GAU CK 1116
Constitution Of India, 1950 - Article 226Assam Rifle Rules, 2010 - Rule 21, 21(2)
High Courts12 Aug 2024Dismissed
Go- 2148x Sri Vinay Kumar Singh Vs Union Of India And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1117
Constitution Of India, 1950 - Article 226
High Courts08 Aug 2024Disposed Of
Dilip Chandra Kalita Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 08 GAU CK 1118
Constitution Of India, 1950 - Article 14, 16, 226Code of Civil Procedure, 1908 - Section 141, Order 47, Rule 8Assam Ministerial District Establishment Rules, 1967 - Rule 6(6)