COURT ARCHIVE

Gauhati High Court judgments, 2024

455 judgments · page 2 of 23

High Courts22 Oct 2024Dismissed

Rokongulie Vs State Of Assam

Gauhati High Court · (2024) 10 GAU CK 1180

Constitution Of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 101, 102, 451, 457, 482Indian Penal Code, 1860 - Section 379, 420

High Courts04 Oct 2024Disposed Of

On The Death Of Deba Kumar Bora, His Legal Heir Rep. Vs Indian Oil Corporation Ltd. And 4 Ors

Gauhati High Court · (2024) 10 GAU CK 1185

Constitution Of India, 1950 - Article 21, 19(1)(g), 226Essential Commodities Act, 1955 - Section 3Code of Criminal Procedure, 1973 - Section 99, 100

High Courts03 Oct 2024Dismissed

Xxxxxxxx Vs Xxxxxxxx

Gauhati High Court · (2024) 10 GAU CK 1182

Family Court Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 25, 28

High Courts03 Oct 2024Disposed Of

Anowaruddin Wakf Estate And 2 Ors Vs State Of Assam And 5 Ors

Gauhati High Court · (2024) 10 GAU CK 1181

Guwahati Municipal Corporation Act, 1971 - Section 337, 337(3)

High Courts01 Oct 2024Allowed

Xxxxxxxx Vs Xxxxxxxx

Gauhati High Court · (2024) 10 GAU CK 1184

Hindu Marriage Act, 1955 - Section 28Code of Criminal Procedure, 1973 - Section 125

High Courts01 Oct 2024Dismissed

Shiksha Valley School Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 10 GAU CK 1183

Constitution Of India, 1950 - Article 226

High Courts27 Sept 2024Disposed Of

Manjit Sonowal Vs The State Of Assam And 2 Ors

Gauhati High Court · (2024) 09 GAU CK 1096

High Courts27 Sept 2024Disposed Of

Nirmal Kumar Sharma @ Nirmal Sharma And Anr Vs Anjumon Ara Ahmed

Gauhati High Court · (2024) 09 GAU CK 1095

Code of Civil Procedure, 1908 - Order 43, Rule 1(r)

High Courts27 Sept 2024Dismissed

Nabajit Kr. Das Vs Nirmali Das Bania

Gauhati High Court · (2024) 09 GAU CK 1094

Hindu Marriage Act, 1955 - Section 13(1), 28

High Courts26 Sept 2024Disposed Of

Albish Banda @ Lakra Vs State Of Assam

Gauhati High Court · (2024) 09 GAU CK 1097

Code of Criminal Procedure, 1973 - Section 164, 313, 374(2)Indian Penal Code, 1860 - Section 300, 302, 304

High Courts25 Sept 2024Dismissed

Self Dependent Motor Driver Union And 12 Ors Vs The Union Of India And 4 Ors

Gauhati High Court · (2024) 09 GAU CK 1098

Constitution Of India, 1950 - Article 14, 19(1)(g), 21Lotteries (Regulation) Act, 1998 - Section 2(b), 4Representation of Peoples Act, 1951 - Section 102

High Courts24 Sept 2024Allowed

Amar Deka And Anr Vs State Of Assam And 6 Ors

Gauhati High Court · (2024) 09 GAU CK 1099

Mines and Minerals (Development and Regulation) Act, 1957 - Section 15(3)Assam Minor Mineral Concession Rules, 2013 - Rule 5, 5(3), 5(4), 5(5), 8, 27, 27(4)

High Courts23 Sept 2024Disposed Of

Y. Brajabidhu Singh Vs Nia

Gauhati High Court · (2024) 09 GAU CK 1100

Constitution Of India, 1950 - Article 226Citizenship Act, 1955 - Section 6(A)(3), 6(A)(4)Citizenship Rules 2009 - Rule 19

High Courts20 Sept 2024Disposed Of

Sati Baishya @ Sati Mitra @ Saraswati Baishya Vs Union Of India And 5 Ors

Gauhati High Court · (2024) 09 GAU CK 1101

Constitution Of India, 1950 - Article 226Evidence Act, 1872 - Section 65(B), 79

High Courts19 Sept 2024Dismissed

Masum Ahmed Choudhury Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 09 GAU CK 1103

Assam Service (Discipline and Appeal) Rules, 1964 - Rule 6(2)

High Courts19 Sept 2024Disposed Of

Benjamin Basumatary @ Binjamin Basumatary Vs State Of Assam

Gauhati High Court · (2024) 09 GAU CK 1102

Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(B), 52(A), 50, 53Code of Criminal Procedure, 1973 - Section 162, 313, 437(A)Evidence Act, 1872 - Section 145

High Courts18 Sept 2024Allowed

Ajit Deb Barman And Anr. Vs State Of Assam And 8 Ors

Gauhati High Court · (2024) 09 GAU CK 1104

High Courts17 Sept 2024Dismissed

M/S Novo Computing Vs State Of Assam And Anr

Gauhati High Court · (2024) 09 GAU CK 1105

Constitution Of India, 1950 - Article 226Assam Public Procurement Act, 2021 - Section 4(3), 7, 9, 13, 15, 17

High Courts13 Sept 2024Dismissed

Sabina Yasmin And 4 Ors. Vs Moinul Hoque And 2 Ors

Gauhati High Court · (2024) 09 GAU CK 1106

Motor Vehicle Act, 1988 - Section 168, 173Indian Penal Code, 1860 - Section 279, 304(A), 338

High Courts12 Sept 2024Dismissed

M/S Hawks Laboratory Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 09 GAU CK 1107

Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 6