High Courts27 Jun 2024Dismissed
Rakesh Sharma And Anr Vs Swaraj Choudhury And 2 Ors
Gauhati High Court · (2024) 06 GAU CK 1546
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 41 Rule 5
COURT ARCHIVE
Gauhati High Court judgments, 2024
455 judgments · page 5 of 23
High Courts26 Jun 2024Dismissed
Sree Chaitanya Gaudiya Math Vs Assam Power Distribution Comoany Ltd And 3 Ors
Gauhati High Court · (2024) 06 GAU CK 1547
Transfer of Property Act, 1882 - Section 54Code of Civil Procedure, 1908 - Order 43 Rule 1(r)
High Courts25 Jun 2024Dismissed
Madhab Dihingia @ Monya Dihingia And Anr Vs Himadri Gogoi And 2 Ors
Gauhati High Court · (2024) 06 GAU CK 1548
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 39Government of India Act, 1915 - Section 107
High Courts24 Jun 2024Disposed Of
Mangal Chauhan And 2 Ors Vs Rina Rai Chauhan
Gauhati High Court · (2024) 06 GAU CK 1549
Code of Criminal Procedure, 1973 - Section 93, 200, 482Indian Penal Code, 1860 - Section 405, 406Dowry Prohibition Act, 1961 - Section 2, 3
High Courts21 Jun 2024Allowed
New India Assurance Company Ltd. Vs Musstt. Nurjahan Begum Laskar And 6 Ors
Gauhati High Court · (2024) 06 GAU CK 1550
Motor Vehicles Act, 1988 - Section 173
High Courts20 Jun 2024Dismissed
Md. Alauddin And Ors Vs Bidyut Bhusan Das
Gauhati High Court · (2024) 06 GAU CK 1551
Code of Civil Procedure, 1908 - Section 100, Order 41 Rule 31, Order 41 Rule 27Evidence Act, 1872 - Section 110
High Courts18 Jun 2024Dismissed
Bikash Choudhury Vs Union Of India
Gauhati High Court · (2024) 06 GAU CK 1552
Railway Accident Claim Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 2(29), 55
High Courts11 Jun 2024Dismissed
Md. Makaddas Ali Mazumdar Vs Md. Aftab Uddin Bobhuiya And Ors
Gauhati High Court · (2024) 06 GAU CK 1553
Registration Act, 1908 - Section 24Registration of Births and Deaths Act, 1969 - Section 12, 17Evidence Act, 1872 - Section 65(c), 67
High Courts07 Jun 2024Disposed Of
Prabhakar Das And 9 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 06 GAU CK 1554
High Courts04 Jun 2024Allowed
Union Of India And 5 Ors Vs Sunni Lal Ss
Gauhati High Court · (2024) 06 GAU CK 1555
General Reserve Engineering Force Group-C and Group-D Recruitment Rules, 1982 - Rule 48
High Courts04 Jun 2024Disposed Of
Mrinali Goswami Bhattacharya Vs Amrit Ranjan Bhattacharya
Gauhati High Court · (2024) 06 GAU CK 0005
Code of Civil Procedure, 1908 — Section 24
High Courts04 Jun 2024Allowed
Purnendu Sekhar Debnath Vs State Of Assam And 6 Ors.
Gauhati High Court · (2024) 06 GAU CK 0004
Constitution Of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 15, 16, 17
High Courts04 Jun 2024Dismissed
Sofiul Alom Vs State Of Assam
Gauhati High Court · (2024) 06 GAU CK 0003
Assam Public Service Commission(Limitation of Functions) Regulation, 1951 — Regulation 3(f)
High Courts03 Jun 2024Dismissed
Abdur Rezzak Amin Sk. And 7 Ors Vs Habiya Begum And Anr
Gauhati High Court · (2024) 06 GAU CK 1556
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 114, Order 26 Rule 10(3)
High Courts03 Jun 2024Dismissed
Abdur Rezzak Amin Sk. And 7 Ors. Vs Habiya Begum And Anr
Gauhati High Court · (2024) 06 GAU CK 1544
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 114, Order 26 Rule 10(3)
High Courts03 Jun 2024Disposed Of
Firoj Ali @ Raju Vs State Of Assam And Anr.
Gauhati High Court · (2024) 06 GAU CK 0002
Code Of Criminal Procedure, 1973 — Section 207, 313, 386, 397, 401, 401(1)Indian Penal Code, 1860 — Section 380
High Courts03 Jun 2024Dismissed
Rounak Ali Hazarika Vs State Of Assam And Anr
Gauhati High Court · (2024) 06 GAU CK 0001
Constitution Of India, 1950 — Article 311(1)Prevention of Corruption Act, 1988 — Section 7, 7A, 8A, 9, 11, 13, 13 (1)(a), 13(1)(b), 13(2), 17AIndian Penal Code, 1860 — Section 120B
High Courts31 May 2024Allowed
M/S New Age Petcoke Pvt Ltd. Vs Numaligarh Refinery Ltd. And 2 Ors
Gauhati High Court · (2024) 05 GAU CK 0024
Constitution Of India, 1950 — Article 12, 14, 19, 21, 32, 226, 300AIndian Contract Act, 1872 — Section 5, 39Electricity (Supply) Act, 1948 — Section 43, 43A, 43A(1), 43A(2)
High Courts31 May 2024Disposed Of
Basu Dev Biswas Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 05 GAU CK 0023
High Courts31 May 2024Dismissed
Abinash Nath Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 05 GAU CK 0022