High Courts12 Nov 2013
Oriental Insurance Co. Ltd. Vs Pekhan Bala Das
Gauhati High Court · (2014) 2 GLT 855
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 4 of 35
High Courts09 Nov 2013
Union of India and Another Vs Nilutpal Patar
Gauhati High Court · (2014) 1 GLT 711
High Courts08 Nov 2013
Sri Rajiv Takru Vs Sri R. Sahu and Sri P.K. Murari
Gauhati High Court · (2014) CriLJ 626 : (2014) 141 FLR 29 : (2014) 3 GLT 96
High Courts08 Nov 2013
Jagbar Singh and Another Vs Divisional Forest Officer and Another
Gauhati High Court · (2014) CriLJ 507
High Courts08 Nov 2013
Robert Hrangdawla, IAS and SCIC (Rtd.) Vs State of Mizoram and Others
Gauhati High Court · (2014) LabIC 504
High Courts07 Nov 2013Allowed
Ramesh Chandra Bhattacharyya Vs State of Assam
Gauhati High Court · (2014) 1 GLD 594 : (2014) 3 GLT 262
High Courts07 Nov 2013Disposed Off
Shri Khogen Ch. Bora Vs The State of Assam
Gauhati High Court · (2014) LabIC 451
High Courts07 Nov 2013
Shri Nojendra Barman Vs The State of Assam
Gauhati High Court · (2014) LabIC 1488
High Courts06 Nov 2013Allowed
State of Mizoram and Others Vs Sh. Zosangliana and Another
Gauhati High Court · AIR 2014 Guw 1
High Courts06 Nov 2013Allowed
Hiphei and Others Vs The State of Mizoram and Others
Gauhati High Court · AIR 2014 Guw 22
High Courts06 Nov 2013Allowed
Tuliram Ranghang and Others Vs Joyram England and Others
Gauhati High Court · (2014) 1 GLD 601 : (2013) 5 GLT 494
High Courts06 Nov 2013Dismissed
Siemens Ltd. Vs Skylab (Assam) Pvt. Ltd.
Gauhati High Court · (2014) 1 GLD 656
High Courts06 Nov 2013Disposed Off
Sh Navendra Kumar Vs Union of India and Another
Gauhati High Court · (2013) CriLJ 5009 : (2014) 1 GLT 351
High Courts06 Nov 2013
Commissioner of Income Tax Vs Smt. Sanghamitra Bharali
Gauhati High Court · (2014) 265 CTR 555 : (2014) 361 ITR 481
High Courts05 Nov 2013Disposed Off
Pozir Uddin Ahmed Vs Union of India
Gauhati High Court · (2014) CriLJ 238
High Courts05 Nov 2013
Shri Jyoti Prasad Bora @ Midul Bora Vs The State of Assam and Others
Gauhati High Court · (2014) 2 ACC 496 : AIR 2014 Guw 4
High Courts05 Nov 2013Dismissed
Sri Prasenjit Das Vs Union of India and Others Sri Soumen Barman Vs Prasar Bharati, Broadcasting Corporation of India and Others
Gauhati High Court · (2014) LabIC 1
High Courts05 Nov 2013
Leena Doley Vs State of Assam and Another
Gauhati High Court · (2013) 5 GLT 363