High Courts08 Oct 2013Dismissed
Shri S.N. Misra Vs The State of Assam and Assam Industrial Development Corporation Ltd.
Gauhati High Court · (2014) LabIC 447
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 6 of 35
High Courts08 Oct 2013Dismissed
Smti. Bibha Neog Senior Assistant, Exhibition and Publicity, ARTFED Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 343 : (2014) 2 GLT 417
High Courts08 Oct 2013
Sri Bidya Tanti Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0017
High Courts07 Oct 2013
Sri Harka Bahadur Subba Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0029
High Courts05 Oct 2013
Smt. Swarnamai Sarma Vs The State of Assam and Others
Gauhati High Court · (2014) LabIC 259
High Courts05 Oct 2013
Liakot Ali Laskar, Alom Uddin Laskar, Md. Haviji Ahmed Laskar and Musstt. Latuful Nessa Vs State of Assam
Gauhati High Court · (2013) 10 GAU CK 0008
High Courts05 Oct 2013Allowed
Ishwar Food Products Pvt. Ltd. and Others (M/s.) Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 615
High Courts04 Oct 2013
Sri Nabin Mohan Vs The State of Assam
Gauhati High Court · (2014) 1 GLT 515 : (2014) LabIC 197
High Courts04 Oct 2013Dismissed
Ribison Daimary Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0024
High Courts04 Oct 2013Allowed
J. Vanlalchhuanga Vs The State of Mizoram and Others
Gauhati High Court · (2014) LabIC 266
High Courts04 Oct 2013Allowed
Sri Sashikant Prasad and Shri Ramakant Prasad Vs Md. Quadir
Gauhati High Court · (2013) 10 GAU CK 0006
High Courts03 Oct 2013Allowed
Vishwanath Pathak Vs The Food Corporation of India
Gauhati High Court · (2014) 1 GLD 355
High Courts03 Oct 2013Allowed
Hindustan Paper Corporation Limited and Cachar Paper Mill Vs Sri Ranjit Kumar Deb and The Presiding Officer, Industrial Tribunal
Gauhati High Court · (2014) 140 FLR 663 : (2014) LabIC 222
High Courts03 Oct 2013
All Assam Community Information Centre Employees Association (AACICEA) Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 169
High Courts03 Oct 2013Allowed
Smti. Gopa Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (2014) LabIC 257
High Courts03 Oct 2013Dismissed
M/s. Power Grid Corporation of India Ltd. A Government of India Enterprise Vs The Assistant Labour Commissioner cum Commissioner and Others
Gauhati High Court · (2013) 10 GAU CK 0011
High Courts01 Oct 2013
Amulya Patowary Vs Amarendra Choudhury
Gauhati High Court · (2014) 1 BC 705 : (2013) 5 GLT 201
High Courts01 Oct 2013Allowed
Must. Suriya Khatun Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0023
High Courts30 Sept 2013
North Eastern Coal Fields Coal India Ltd. Vs State of Assam and Others
Gauhati High Court · (2014) 45 GST 56 : (2014) 67 VST 287