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Gauhati High Court judgments, 2013

684 judgments · page 7 of 35

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High Courts30 Sept 2013Disposed Off

Samar Biswas Vs The State of Assam

Gauhati High Court · (2013) 5 GLT 247

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High Courts27 Sept 2013

Dipali Bhagabati Vs Promod Chandra Bhagabati (DR.) and Another

Gauhati High Court · (2014) 3 GLT 347 : (2013) 5 GLT 83

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High Courts27 Sept 2013Dismissed

Lhakpa Trading Agency (M/s.) Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2013) 5 GLT 471

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High Courts27 Sept 2013Dismissed

Purno Bdr. Sonar Vs State of Arunachal Pradesh

Gauhati High Court · (2013) 5 GLT 478

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High Courts27 Sept 2013Dismissed

Nihoto Shohe Vs State of Nagaland and Another

Gauhati High Court · (2013) 5 GLT 628

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High Courts27 Sept 2013Dismissed

Tekatemjenao Vs State of Nagaland and Others

Gauhati High Court · (2013) 5 GLT 725 : (2014) LabIC 982

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High Courts27 Sept 2013Dismissed

Biswajit Das Vs Central Bureau of Investigation

Gauhati High Court · (2014) CriLJ 1689

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High Courts26 Sept 2013

Jayanta Deka and Another Vs State of Assam

Gauhati High Court · (2014) 2 DMC 675 : (2013) 5 GLT 212

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High Courts26 Sept 2013Dismissed

Oriental Insurance Co. Ltd. Vs Mulan Hazarika and Others

Gauhati High Court · (2014) 2 ACC 91 : (2013) 5 GLT 461

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High Courts26 Sept 2013Dismissed

Calcom Cement India Ltd. Vs The State of Assam

Gauhati High Court · (2014) 1 GLD 363

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High Courts25 Sept 2013

Shri Anukul Mandal Vs The State of Assam

Gauhati High Court · (2013) 5 GLT 239

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High Courts25 Sept 2013Allowed

Anuradha Choudhury Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2013) 5 GLT 475

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High Courts25 Sept 2013Disposed Off

Dr. Md. Mijanur Rahman Vs The State of Assam

Gauhati High Court · (2014) 1 DMC 430 : (2013) 5 GLT 250

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High Courts25 Sept 2013

Fidaul Haque @ Raju and Another Vs Jorgina Ahmed

Gauhati High Court · (2014) 1 GLT 123

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High Courts24 Sept 2013Disposed Off

Indrani Bora Vs State of Assam

Gauhati High Court · (2014) 3 GLT 275

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High Courts24 Sept 2013

State of Assam Vs Anowar Hussain

Gauhati High Court · (2013) 5 GLT 71

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High Courts23 Sept 2013Dismissed

Amjad Sheikh and Others Vs Union of India and Others

Gauhati High Court · AIR 2014 Guw 44

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High Courts20 Sept 2013Dismissed

Haridhan Das Vs Chunilal Das and Others

Gauhati High Court · (2014) 1 GLT 682

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High Courts20 Sept 2013Dismissed

P.L. Liandinga and Others Vs The State of Mizoram and Others

Gauhati High Court · (2014) LabIC 602

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High Courts18 Sept 2013Allowed

R. Atuba Jamir Vs State of Nagaland and Others

Gauhati High Court · (2014) LabIC 844

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