High Courts10 Sept 2013
Nilanjana Sarma Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 139
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 9 of 35
High Courts10 Sept 2013Allowed
Sri Sudhangshu Sarma Vs The State of Assam
Gauhati High Court · (2013) 09 GAU CK 0030
Constitution of India, 1950 — Article 311Police Act, 1861 — Section 7
High Courts10 Sept 2013Dismissed
Birju Chowtal Vs The State of Assam
Gauhati High Court · (2014) 1 GLD 225
High Courts10 Sept 2013
Rajab Ali Vs State of Assam
Gauhati High Court · (2014) 1 GLD 203 : (2013) 5 GLT 343
High Courts10 Sept 2013Dismissed
Padma Rani Mudai Hazarika Vs Union of India
Gauhati High Court · (2014) 1 GLD 243
High Courts09 Sept 2013
Md. Ekram Hussain Vs The State of Assam
Gauhati High Court · (2014) CriLJ 699 : (2014) 1 GLD 222 : (2013) 5 GLT 355
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376, 376(1), 420, 506
High Courts06 Sept 2013Allowed
Tikendrajit Mohan Vs State of Assam
Gauhati High Court · (2013) 5 GLT 591
High Courts06 Sept 2013Dismissed
Shri Puspendra Hazarika, Shri Dilip Hazarika, Shri Madhab Hazarika and Shri Chandan Hazarika Vs Shri Gajen Hazarika
Gauhati High Court · (2014) 1 GLD 332
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, Order 41 Rule 31, 96Evidence Act, 1872 — Section 115
High Courts05 Sept 2013Disposed Off
Sri Manoranjan Kalita Vs The State of Assam
Gauhati High Court · (2014) CriLJ 689 : (2014) 1 GLD 256
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)(i), 313Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(e), 13(2)
High Courts05 Sept 2013Dismissed
Sri Kartik Roy Vs The State of Assam
Gauhati High Court · (2013) 09 GAU CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 447
High Courts04 Sept 2013
Tarun Chandra Goswami and Another Vs Joyshree Sarmah
Gauhati High Court · (2013) 4 GLT 1123
High Courts04 Sept 2013
Md. Abdur Rezzak Ahmed Vs The State of Assam
Gauhati High Court · (2013) 09 GAU CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts04 Sept 2013
Varsha Sathees Vs State of Assam and Others Ms. Madhuri Sethia Vs State of Assam
Gauhati High Court · (2013) 4 GLT 1030
High Courts04 Sept 2013
Syed Khairul Anam Samsuddin and Another Vs Gauhati University and Others
Gauhati High Court · (2014) 1 GLD 324 : (2013) 5 GLT 327
Gauhati University Act, 1947 — Section 15A, 15A(1)(c)
High Courts03 Sept 2013Allowed
Jutika Chakraborty Vs State of Nagaland and Others
Gauhati High Court · (2013) 5 GLT 785
High Courts03 Sept 2013Allowed
Sh. Anthony Lalnunsiama Vs State of Mizoram
Gauhati High Court · (2013) 5 GLT 747
High Courts02 Sept 2013Allowed
Mangal Murmu Vs State of Assam
Gauhati High Court · (2013) CriLJ 4748 : (2013) 5 GLT 732
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 7APenal Code, 1860 (IPC) — Section 304
High Courts02 Sept 2013Allowed
Paresh Chandra Sarma Vs Pragjyotish Gaonlia Bank and Others
Gauhati High Court · (2014) 1 GLT 262 : (2014) LabIC 357
High Courts30 Aug 2013Dismissed
Md. Ajijul Hoque Vs The Union of India and The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0080
Citizenship Act, 1955 — Section 6A(1)(d)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 106
High Courts30 Aug 2013
Md. Moinul Haque and Others Vs The State of Assam and Mustt. Ajufa Begum
Gauhati High Court · (2013) 4 GLT 1038
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1)(a), 2(c), 2(d)Penal Code, 1860 (IPC) — Section 120B, 143, 304, 395, 397