High Courts23 Aug 2013
Sontosh Bailung Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302, 304, 307, 326, 34
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 11 of 35
High Courts22 Aug 2013
Shri Agni Bahadur Chetri Vs Union of India and Others
Gauhati High Court · (2013) 08 GAU CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409
High Courts22 Aug 2013Dismissed
Shri Bhola Gore Vs Makum Tea Company (India) Ltd.
Gauhati High Court · (2014) 1 GLT 297
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Aug 2013Dismissed
Sri C.C. Singpho Vs Khumral Lungphi and Sri Siraiong Singpho
Gauhati High Court · (2014) 1 GLD 133
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(4), Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 100(1), 123(7), 46, 47
High Courts22 Aug 2013Disposed Off
Sri Sanjib Dey Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0022
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts22 Aug 2013Dismissed
Sri Indreswar Deori Vs State of Assam
Gauhati High Court · (2014) 1 GLD 153 : (2013) 5 GLT 179
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts21 Aug 2013Dismissed
Dr. Hiralal Duorah Vs Gauhati University
Gauhati High Court · (2013) 08 GAU CK 0049
Constitution of India, 1950 — Article 226
High Courts21 Aug 2013
Manabendra Kumar Das Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 118
High Courts21 Aug 2013
Jiabur Rahman Vs The State of Assam and Others
Gauhati High Court · (2013) 08 GAU CK 0038
High Courts21 Aug 2013Dismissed
Sri Keshob Bora Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 222(2)Penal Code, 1860 (IPC) — Section 306, 498(A)
High Courts21 Aug 2013
Parikshit Medhi and Others Vs State of Assam and Others
Gauhati High Court · (2013) 4 GLT 770
High Courts21 Aug 2013Allowed
Shri Probhat Borah Vs The State of Assam and Others
Gauhati High Court · (2013) 4 GLT 774
High Courts20 Aug 2013Dismissed
Habibar Rahaman Vs The Union of India and The State of Assam
Gauhati High Court · (2014) 1 GLD 118 : (2013) 5 GLT 319
High Courts19 Aug 2013Dismissed
Sri Ajoy Kumar Choudhury Vs State of Assam and Others
Gauhati High Court · (2013) 08 GAU CK 0068
High Courts19 Aug 2013Allowed
Sri Baikuntha Chetia Vs State of Assam, Commissioner and Secretary to the Government of Assam,Director, Panchayat and Rural Development Department and Accountant General
Gauhati High Court · (2013) 08 GAU CK 0067
High Courts19 Aug 2013
Sri Keshar Singh Barman Vs Sri Fauzdar Kahar and Others
Gauhati High Court · (2013) 08 GAU CK 0034
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Aug 2013Disposed Off
Shri Utpal Chandra Das, Shri Dhajen Chandra Das and Miss Ajima Begum Vs The Sate of Assam, The Chief Engineer and The Executive Engineer
Gauhati High Court · (2013) 08 GAU CK 0028
High Courts19 Aug 2013
Sri Hemanta Hazarika Vs State of Assam
Gauhati High Court · (2013) 08 GAU CK 0004
Assam Police Act, 2007 — Section 65Constitution of India, 1950 — Article 311
High Courts19 Aug 2013Allowed
Sri Atul Ch. Kalita Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0002
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 13(d)(e)
High Courts16 Aug 2013Dismissed
Md. Billaluddin Vs The State of Assam
Gauhati High Court · (2013) 08 GAU CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 145, 27, 7Penal Code, 1860 (IPC) — Section 302