High Courts03 Jan 2013
The State of Assam and Others Vs Moslem Mondal and Others
Gauhati High Court · (2013) 1 GLT 809
Citizenship Act, 1955 — Section 18, 6A, 6A(1)(d), 6A(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 8 Rule 1, Order 9 Rule 13, 9Constitution of India, 1950 — Article 11, 14, 141, 21, 226
