High Courts10 Jan 2013
Paokhothang Khongsai Vs State of Manipur and Ors.
Gauhati High Court · (2013) 2 GLR 18
Manipur Land Revenue and Land Reforms Act, 1960 — Section 14, 14
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 34 of 35
High Courts10 Jan 2013
Hemo Kanta Deka and Others Vs Assam Board of Revenue and Others
Gauhati High Court · (2013) 2 GLD 10 : (2013) 4 GLT 33
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34
High Courts09 Jan 2013
Surendra Kumar Agarwalla Vs Laxmipat Duggar @ Jain and Another
Gauhati High Court · (2013) 2 GLD 83 : (2014) 1 GLT 278
High Courts09 Jan 2013Dismissed
Sh. Biaktincheuva Vs State of Mizoram
Gauhati High Court · (2013) CriLJ 2712
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 375, 376, 376(2)(f), 511
High Courts09 Jan 2013
N.E. Packaged Drinking Water Manufacturer''s Association and Another Vs State of Assam and Another
Gauhati High Court · (2013) 58 VST 1
Assam Value Added Tax Act, 2003 — Section 2(30)
High Courts09 Jan 2013Partly Allowed
Seyievinyu Medom @ Akuo Medom and Others Vs Sabeituo Mechulho and Others
Gauhati High Court · (2013) 3 GLT 187
Constitution of India, 1950 — Article 371(A), 371A
High Courts09 Jan 2013
Minati Khongia Vs State of Assam
Gauhati High Court · (2013) 3 GLR 10
Evidence Act, 1872 — Section 24, 24Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2013
Arrow Alloys Pvt. Ltd. and Another Vs Union of India and Others
Gauhati High Court · (2013) 158 CTR 106 : (2013) 351 ITR 259
Income Tax Act, 1961 — Section 127, 132
High Courts08 Jan 2013
Gambhir Ali Vs State of Assam
Gauhati High Court · (2013) 1 GLT 694
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts07 Jan 2013
Bishal Trading Vs State of Assam and Others
Gauhati High Court · (2013) 65 VST 392
High Courts07 Jan 2013Dismissed
Girindra Debbarma Vs Swaraj Bhattacharjee
Gauhati High Court · (2013) 2 GLD 350 : (2013) 2 GLT 1081
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts07 Jan 2013
State of Tripura Vs Ketaki Ranjan Deb
Gauhati High Court · (2013) 2 GLR 527
Arbitration and Conciliation Act, 1996 — Section 34, 34, 37, 37
High Courts07 Jan 2013Dismissed
Kajal Das Vs Smt. Juli Mahajan (Das)
Gauhati High Court · AIR 2013 Guw 133 : (2013) 3 DMC 295
Penal Code, 1860 (IPC) — Section 498(A), 506Special Marriage Act, 1954 — Section 27(1)(d)
High Courts07 Jan 2013Dismissed
Kishoor Kumar Das Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 907
Constitution of India, 1950 — Article 14, 226
High Courts04 Jan 2013Dismissed
Union of India and Others Vs Anupam Mazumder and Another
Gauhati High Court · (2013) 2 GLT 308 : (2013) 2 LLN 656
Constitution of India, 1950 — Article 226
High Courts04 Jan 2013Allowed
Assam Gas Company Ltd. Vs Sankar Tea Company Pvt. Ltd. and Others
Gauhati High Court · (2013) 3 ARBLR 378 : (2013) 2 GLD 535 : (2013) 1 GLT 961
Arbitration and Conciliation Act, 1996 — Section 21, 37(1)(a), 9
High Courts04 Jan 2013
Sunil Sutradhar Vs Kemkanta Talukdar and Another
Gauhati High Court · (2013) 3 EFLT 632 : (2013) 2 GLD 17 : (2013) 1 GLT 797
Assam Forest Regulations, 1891 — Section 3(4), 3(4)(a), 49C
High Courts03 Jan 2013Dismissed
State of Assam and Others Vs Moslem Mondal and Others Firoza Khatoon Vs State of Assam and Others Mutt. Kulsan Nessa Vs Union of India and Others
Gauhati High Court · (2013) 2 GLD 696
High Courts03 Jan 2013Allowed
Oishy Ering and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2013) 2 GLT 204 : (2013) 3 LLN 201
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120(B), 201, 218