High Courts18 Sept 2013Allowed
Jemti AO Vs State of Nagaland and Others
Gauhati High Court · AIR 2014 Guw 59 : (2013) 5 GLT 464
COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 8 of 35
High Courts18 Sept 2013Dismissed
Hitesh Deka and Others Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 435
High Courts17 Sept 2013Dismissed
Sri. Ashish Kumar Goon Vs The Canara Bank and Others
Gauhati High Court · (2013) 09 GAU CK 0047
Constitution of India, 1950 — Article 226
High Courts17 Sept 2013Allowed
Air Cmde Mrigendra Singh Vs Union of India and Others
Gauhati High Court · (2014) 2 GLT 318
Armed Forces Tribunal Act, 2007 — Section 14, 14(4)(f), 15, 21, 22(2), 30, 31(2), 32Evidence Act, 1862 — Section 3, 82, 83, 83(c), 86, 145Air Force Act, 1950 — Section 108, 156(2), 189, 189(2)(d), 190
High Courts17 Sept 2013
Sree Kanya Pathshala Trust and Another Vs Union of India and Others
Gauhati High Court · (2014) 267 CTR 283 : (2014) 1 GLD 375 : (2014) 2 GLT 806 : (2014) 360 ITR 60
High Courts17 Sept 2013
Khoraghat Gulihara Fishery Co-operative Society Ltd. Vs State of Assam
Gauhati High Court · (2014) 1 GLD 370 : (2014) 2 GLT 811
High Courts16 Sept 2013
Nabab Ali Sheikh and Others Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 406
High Courts16 Sept 2013
Registrar General, Gauhati High Court Vs Union of India and Others
Gauhati High Court · (2013) 4 GLT 1109
High Courts16 Sept 2013
Bir Bahadur Chand Vs Union of India and Others
Gauhati High Court · (2013) 5 GLT 261
High Courts13 Sept 2013
Sri Biraj Mandal Vs The State of Assam
Gauhati High Court · (2013) 09 GAU CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 221, 221(1), 221(2), 313, 464Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 293, 376(2)(f)
High Courts13 Sept 2013
Varinder Chhabra @ V.K. Chhabra Vs UCO Bank and Others
Gauhati High Court · (2014) 1 GLD 380 : (2013) 5 GLT 349
Constitution of India, 1950 — Article 226
High Courts12 Sept 2013
Moniram Saikia and Another Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 220
High Courts12 Sept 2013Disposed Off
Sri Manik Chandra Das Vs Sri Tapan Barman and Others
Gauhati High Court · (2013) 09 GAU CK 0028
High Courts11 Sept 2013
Bimal Paul Vs Chief Commissioner of Income Tax and Others
Gauhati High Court · (2014) 266 CTR 592
High Courts11 Sept 2013Disposed Off
Smti. Anima Rani Dey Vs The State of Assam and Others
Gauhati High Court · (2013) 09 GAU CK 0054
High Courts11 Sept 2013
Sri. Dhwajen Chandra Nath and Others Vs The State of Assam
Gauhati High Court · (2014) LabIC 502
High Courts11 Sept 2013
Moriom Nessa Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 123
High Courts10 Sept 2013
Sheikh Noor Alam Vs Guwahati Metropolitan Development Authority and Others
Gauhati High Court · (2014) 1 GLD 250 : (2013) 5 GLT 223