COURT ARCHIVE
Gauhati High Court judgments, 2013
684 judgments · page 5 of 35
High Courts05 Nov 2013Disposed Off
Dimbeswar Khersa Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 639 : (2014) 2 GLT 876 : (2014) LabIC 302
High Courts04 Nov 2013Dismissed
Himmer Ete Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 1058
High Courts04 Nov 2013Dismissed
Hali Welly Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 295
High Courts04 Nov 2013Dismissed
Gyammar Tachang Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 318
High Courts04 Nov 2013Allowed
Aumkar Nath Rai Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 211
High Courts01 Nov 2013
Dr. Saurav Kumar Gogoi Vs Sri Upen Chandra Das and The State of Assam
Gauhati High Court · (2013) 11 GAU CK 0053
High Courts31 Oct 2013
Sajal Kanti Dutta and Others Vs State of Assam
Gauhati High Court · (2014) 1 DMC 817 : (2013) 5 GLT 767
High Courts31 Oct 2013
Sri Khargeswar Narzary and Others Vs The State of Assam and The Assam Power Generation Corporation Ltd.
Gauhati High Court · (2013) 10 GAU CK 0016
High Courts31 Oct 2013Allowed
Shri Karunamay Nath Vs The Union of India
Gauhati High Court · (2014) LabIC 436
High Courts31 Oct 2013Disposed Off
Shri Thagiram Das Vs The State of Assam and Others
Gauhati High Court · (2013) 10 GAU CK 0004
Assam Tea Plantations Employees Welfare Fund Act, 1959 — Section 9
High Courts31 Oct 2013
Sri Anil Kumar Barua Vs The State of Assam
Gauhati High Court · (2014) LabIC 443
High Courts30 Oct 2013Disposed Off
Assam Gramin Vikash Bank Employees Association Vs Assam Gramin Vikash Bank
Gauhati High Court · (2014) 2 GLT 885
High Courts29 Oct 2013Dismissed
Abdul Rajak Mazumder Vs Noor Khatun Begum
Gauhati High Court · (2014) 3 GLT 283
High Courts28 Oct 2013Disposed Off
Sujoy Kumar Roy Vs United Bank of India and Others
Gauhati High Court · (2013) 5 GLT 755
High Courts28 Oct 2013Disposed Off
Shri Swapan Kumar Saha Vs Shri Biswa Nath Sureka
Gauhati High Court · (2014) 1 GLT 252
High Courts13 Oct 2013Disposed Off
Assam Gramin Vikas Bank Employees Association Vs Assam Gramin Vikas Bank
Gauhati High Court · (2014) 1 GLD 642
High Courts09 Oct 2013Dismissed
Runupa Khatun Vs The Union of India
Gauhati High Court · (2014) 1 GLD 340