High Courts31 Mar 1977
NAGALAND LIQUOR STORES Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 115 ITR 615
Income Tax Act, 1961 — Section 184, 185, 263
COURT ARCHIVE
Gauhati High Court judgments, 1977
54 judgments · page 2 of 3
High Courts29 Mar 1977Dismissed
Tagi, G.B. and others Vs Additional Dy. Commissioner and others
Gauhati High Court · AIR 1978 Guw 12
Evidence Act, 1872 — Section 25, 26
High Courts24 Mar 1977
Jai Prakash Singh (Legal Representative of Estate of Late B. N. Singh) Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 111 ITR 507
Civil Procedure Code, 1908 (CPC) — Section 2Income Tax Act, 1961 — Section 142, 143, 147, 153, 159
High Courts24 Mar 1977
Jai Prakash Singh (legal representative of estate of late B.N. Singh) Vs Commissioner of Income Tax
Gauhati High Court · (1978) 111 ITR 507
Income Tax Act, 1961 — Section 143(2), 153, 159, 2(29), 2(7)
High Courts15 Mar 1977Allowed
Lalta Prasad Pathak Vs Kamal Kishore Chandak
Gauhati High Court · AIR 1978 Guw 18
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts08 Mar 1977
Jain and Co. Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 115 ITR 68
Income Tax Act, 1961 — Section 182, 183, 184, 185
High Courts08 Mar 1977
Dhoda Hazarika Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1510
Penal Code, 1860 (IPC) — Section 302, 326
High Courts04 Mar 1977
COMMISSIONER OF Income Tax, ASSAM Vs SHYAM SUNDAR TEA CO. PVT. LTD.
Gauhati High Court · (1978) 114 ITR 116
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1961 — Section 173, 190, 191, 192, 193
High Courts04 Mar 1977
Lalit Bora Vs Smt. Sarumai Nath
Gauhati High Court · (1977) CriLJ 1657
Criminal Procedure Code, 1973 (CrPC) — Section 435, 438Hindu Marriage Act, 1955 — Section 11, 5Penal Code, 1860 (IPC) — Section 494
High Courts01 Mar 1977
Giasuddin and Others Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1512
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts17 Feb 1977
Jogendra Nath and Others Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1309
Criminal Procedure Code, 1973 (CrPC) — Section 164, 342Evidence Act, 1872 — Section 25, 27, 3, 30, 9Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Feb 1977
Birsingh Majhi and Others Vs State of Assam
Gauhati High Court · (1977) CriLJ 1349
Criminal Procedure Code, 1973 (CrPC) — Section 288Evidence Act, 1872 — Section 145, 154Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Feb 1977
Hiralal Sohanlal Vs Commissioner of Income Tax
Gauhati High Court · (1978) 112 ITR 884
Income Tax Act, 1961 — Section 271(1)
High Courts07 Feb 1977
Hiralal Sohanlal Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1978) 112 ITR 884
Income Tax Act, 1961 — Section 148, 256, 271
High Courts04 Feb 1977
Commissioner of Income Tax Vs Das Brothers
Gauhati High Court · (1977) 02 GAU CK 0002
Income Tax Act, 1961 — Section 271(1)
High Courts03 Feb 1977
Baldeo Goala and Another Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1516
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts27 Jan 1977
Commissioner of Income Tax Vs Ahmed Tea Co. (P.) Ltd.
Gauhati High Court · (1977) 01 GAU CK 0005
High Courts21 Jan 1977
Commissioner of Income Tax Vs Assam Automobile and Accessories Agency
Gauhati High Court · (1978) 111 ITR 411
Income Tax Act, 1961 — Section 139(1), 139(4), 271(1)
High Courts21 Jan 1977
Commissioner of Income Tax Vs Haroocharai Tea Company
Gauhati High Court · (1977) 01 GAU CK 0012
Income Tax Act, 1961 — Section 10(1), 2(1), 295Income Tax Rules, 1962 — Rule 8
High Courts21 Jan 1977
COMMISSIONER OF INCOME TAX, ASSAM. Vs ASSAM AUTOMOBILE AND ACCESSORIES AGENCY.
Gauhati High Court · (1978) 111 ITR 411
Income Tax Act, 1961 — Section 139, 256, 271