High Courts18 Jan 1977
Commissioner of Income Tax Vs New India Restaurant
Gauhati High Court · (1978) 111 ITR 197
Income Tax Act, 1961 — Section 184, 184(7)Income Tax Rules, 1962 — Rule 24
COURT ARCHIVE
54 judgments · page 3 of 3
Gauhati High Court · (1978) 111 ITR 197
Gauhati High Court · (1977) CriLJ 1293
Gauhati High Court · (1977) 110 ITR 251
Gauhati High Court · (1978) 111 ITR 457
Gauhati High Court · (1978) 111 ITR 457
Gauhati High Court · (1978) 112 ITR 323
Gauhati High Court · (1978) 112 ITR 323
Gauhati High Court · (1980) 124 ITR 188
Gauhati High Court · AIR 1977 Guw 54
Gauhati High Court · AIR 1977 Guw 83
Gauhati High Court · (1977) 109 ITR 130
Gauhati High Court · (1978) 112 ITR 234
Gauhati High Court · AIR 1978 Guw 1
Gauhati High Court · AIR 1978 Guw 74