High Courts04 Jan 2001Dismissed
Sudipta Kalita Vs State of Assam and Others
Gauhati High Court · (2001) 01 GAU CK 0030
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2001
467 judgments · page 24 of 24
High Courts04 Jan 2001
Assam State Fertilisers and Chemicals Ltd. Vs E.S.I. Corporation and Others
Gauhati High Court · (2001) 91 FLR 901 : (2001) 1 GLT 67 : (2001) 2 LLJ 234
Employees State Insurance Act, 1948 — Section 39, 40, 45A, 75
High Courts04 Jan 2001Allowed
Dilip Baruah Vs State of Assam and Others
Gauhati High Court · (2001) 1 GLT 223
Constitution of India, 1950 — Article 226, 256, 356, 38, 38(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33
High Courts03 Jan 2001
Ghisalal Agarwala Vs Commissioner of Income Tax, Guwahati
Gauhati High Court · (2001) 1 GLT 127
Constitution of India, 1950 — Article 271F, 375FIncome Tax Act, 1961 — Section 182, 182(4), 183, 256(1), 5
High Courts03 Jan 2001
Ghisalal Agarwala Vs Commissioner of Income Tax
Gauhati High Court · (2001) 1 GLT 127
Constitution of India, 1950 — Article 371FIncome Tax Act, 1961 — Section 182, 183, 23(5), 256(1), 3
High Courts02 Jan 2001Disposed Off
Jogendra Sarkar Vs District Magistrate and Collector and Others
Gauhati High Court · (2001) 1 GLT 304
Constitution of India, 1950 — Article 226Tripura Land Revenue and Land Reforms Act, 1960 — Section 187, 187(1), 187(2), 187(3)
High Courts02 Jan 2001Allowed
Arun Chandra Bora Vs State of Assam
Gauhati High Court · (2002) 1 DMC 63 : (2001) 1 GLT 275
Criminal Procedure Code, 1973 (CrPC) — Section 320Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498(A)